High Courts20 Jul 1916
Torap Ali and Another Vs Emperor
Calcutta High Court · 35 Ind. Cas. 818
Criminal Procedure Code, 1898 (CrPC) — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 7 of 23
High Courts20 Jul 1916
In Re: Haripada Rakshit
Calcutta High Court · 40 Ind. Cas. 94
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts20 Jul 1916
In Re: Jewa Nathoo and Others
Calcutta High Court · 37 Ind. Cas. 48
Councils Act, 1861 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts19 Jul 1916
Chandra Kanta Bhattacharjee and Others Vs Lakshman Chandra Chakravarty and Others
Calcutta High Court · 36 Ind. Cas. 460
High Courts19 Jul 1916
Hon''ble Maharajadhiraj Sir Bejoy Chand Mahatab Bahadur Vs Mamezedar Rahman and Others
Calcutta High Court · 36 Ind. Cas. 917
High Courts18 Jul 1916
Rai Bahadur Lalit Mohan Sinha Roy Vs Haran Chand Khamrui and Others
Calcutta High Court · 36 Ind. Cas. 243
High Courts18 Jul 1916
Ram Sunder Gope Sikdar and Another Vs Haribala Dhubi and Others
Calcutta High Court · 37 Ind. Cas. 911
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13, 63
High Courts18 Jul 1916
Maharajkumar Shoshikanta Acharjya Chowdhury Vs Raja Sarat Chundra Roy Chowdhury
Calcutta High Court · 36 Ind. Cas. 500
High Courts18 Jul 1916
Nabakumar Chakraburtty and Another Vs Syed Abdul Jabbar Mian
Calcutta High Court · 36 Ind. Cas. 721
High Courts14 Jul 1916
Bagala Sundari Debi Vs Prosanna Nath Mookerjee
Calcutta High Court · 35 Ind. Cas. 797
High Courts14 Jul 1916Dismissed
Ashna Bibi Vs Awaljadi Bibi
Calcutta High Court · (1916) 07 CAL CK 0032
High Courts14 Jul 1916
Arindra Rajbanshi and Others Vs Emperor
Calcutta High Court · 38 Ind. Cas. 326
High Courts14 Jul 1916
Asna Bibi and Others Vs Jaigunnissa Bibi and Others
Calcutta High Court · 37 Ind. Cas. 887
High Courts14 Jul 1916
Dyam Khan and Others Vs Sarat Chandra De and Others
Calcutta High Court · 95 Ind. Cas. 421
Guardians and Wards Act, 1890 — Section 31
High Courts12 Jul 1916
Maharaj Kumar Shoshi Kanta Acharji Chowdhury Bahadur Vs Raja Sarat Chandra Roy Chowdhury
Calcutta High Court · 77 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, 152
High Courts12 Jul 1916
Nabin Chandra Nath and Others Vs Debendra Mohun Mukhopadya and Others
Calcutta High Court · 36 Ind. Cas. 612
High Courts12 Jul 1916
Afsar Shaik and Another Vs Saurava Sundari Dasi
Calcutta High Court · 40 Ind. Cas. 371
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 76
High Courts12 Jul 1916
Kumar Prafulla Krishna Deb and Others Vs Nosibannessa Bibi and Others
Calcutta High Court · 37 Ind. Cas. 425
Bengal Tenancy Act, 1885 — Section 153
High Courts12 Jul 1916
Dokarij Oddar and Others Vs Nilmani Kundu
Calcutta High Court · 42 Ind. Cas. 709
Limitation Act, 1963 — Article 13, 138, 142