High CourtsDivision Bench(1916) 07 CAL CK 0010

Radha Kanta Guin vs Kartic Guin

Calcutta High Court · Decided on 14 July 1916 · Citation: 38 Ind. Cas. 1002

HON’BLE JUDGES
Lancelot Sanderson, C.J · Walmsley, J

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Judgment

1 paragraphs · 37 words
1.

We accept this reference and we think that the order should be set aside, in so far as it directed that the complainant was to retain possession of the clump until ousted by the Civil Court.