High Courts12 Jul 1916
Bandhu Lall Munshi Vs Sreemutty Lagin and Others
Calcutta High Court · 36 Ind. Cas. 1006
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 8 of 23
High Courts11 Jul 1916
Kshetra Mohan Ghosh and Others Vs The Corporation of Calcutta
Calcutta High Court · 37 Ind. Cas. 96
Calcutta Municipal Act, 1899 — Section 286
High Courts11 Jul 1916Allowed
Gunendra Mohan Ghosh Vs Corporation of Calcutta
Calcutta High Court · (1916) 07 CAL CK 0033
High Courts10 Jul 1916
Satya Charan Mukherjee Vs Dinanath Biswas and Others
Calcutta High Court · 42 Ind. Cas. 516
High Courts10 Jul 1916
Kshetra Nath Bhuiya Vs Kali Dasi Dasi
Calcutta High Court · 41 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6Provincial Small Cause Courts Act, 1887 — Section 16
High Courts07 Jul 1916
Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherji Vs Basanta Kumar Mukopadhyaya and Another Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherjee Vs Samser Ali Mian and Another Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherji Vs Dewan Das Saudagar and Another Dewan Das Saudagar and Others Vs Aftabuddin Chowdhury, Administrator to the Estate of Late Durga Churn Mukherjee, and Others
Calcutta High Court · 45 Ind. Cas. 441
Transfer of Property Act, 1882 — Section 53
High Courts07 Jul 1916
Chandra Kanta Bhattacharjya and Others Vs Lakshan Chandra Chakrabartty and Others
Calcutta High Court · 35 Ind. Cas. 651
High Courts04 Jul 1916
Lochan Bhinmali and Others Vs Adhar Chandra Mahanta
Calcutta High Court · 35 Ind. Cas. 630
High Courts04 Jul 1916
The Secretary of State for India in Council Vs Gobinda Prasad Barik and Others
Calcutta High Court · 39 Ind. Cas. 934
Bengal Tenancy Act, 1885 — Section 5(1)
High Courts04 Jul 1916
In Re: Babu Rasik Lal and Nag, a Muktear
Calcutta High Court · 38 Ind. Cas. 980
Legal Practitioners Act, 1879 — Section 13, 14
High Courts03 Jul 1916
Upendra Lal Gupta and Others Vs Ataulla and Others
Calcutta High Court · 36 Ind. Cas. 404
High Courts03 Jul 1916
Fani Bhusan Sarkar Vs Pulin Chandra Mandal and Others
Calcutta High Court · 35 Ind. Cas. 838
High Courts03 Jul 1916
Anadi Krishna Dutta and Others Vs Priya Sankar Majumdar and Others
Calcutta High Court · 36 Ind. Cas. 375
High Courts30 Jun 1916
Ram Chandra Misra and Others Vs Ganesh Chandra Gangopadhya and Others
Calcutta High Court · 39 Ind. Cas. 78
Contract Act, 1872 — Section 20Specific Relief Act, 1877 — Section 36
High Courts30 Jun 1916
Madhu Sudan Pal Vs Parbati Sundari Dasya and Others
Calcutta High Court · 35 Ind. Cas. 643
Provincial Insolvency Act, 1920 — Section 34(3), 46
High Courts30 Jun 1916
Gopal Chandra Banerjee and Others Vs Mohammad Soleman Mullick
Calcutta High Court · 43 Ind. Cas. 856