High Courts22 Jun 1916
Satis Chandra Bose Vs Takurdas Mandal and Others
Calcutta High Court · 39 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 10 of 23
High Courts22 Jun 1916
Nawab Bahadur of Murshidabad Vs Ahmad Hussain and Others
Calcutta High Court · 35 Ind. Cas. 695
Bengal Tenancy Act, 1885 — Section 105, 105A, 111A
High Courts22 Jun 1916
Nandarani Dasi Vs Hari Charan Gangopadhya and Others
Calcutta High Court · 36 Ind. Cas. 29
High Courts22 Jun 1916
Fulsummannessa Bibee Vs Halamaddi Molla and Others
Calcutta High Court · 40 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — order 21 Rule 90, 104(2)
High Courts21 Jun 1916
Bamandas Bhattacharyya and Others Vs Nilmadhab Saha and Others
Calcutta High Court · 35 Ind. Cas. 754
Bengal Tenancy Act, 1885 — Section 85, 85(1), 85(2)
High Courts21 Jun 1916
Srimati Shyama Sundari Ghose and Others Vs Aswini Kumar Chakravarti and Others
Calcutta High Court · 35 Ind. Cas. 91
High Courts21 Jun 1916
Sheikh Uzir Vs Hari Charan Pal and Others
Calcutta High Court · 37 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts21 Jun 1916
Khetra Mohan Giri and Others Vs Darpa Narain Giri and Others
Calcutta High Court · 35 Ind. Cas. 979
High Courts20 Jun 1916
The Secretary of State for India in Council Vs Jadav Chandra Misra, Siva Prasad Misra, Sashi Bhusan Kar, Kashi Nath Das, Kamala Kanta Manna, Durga Prosad Acharjya, Raghu Nath Misra and Others and Asutosh Sinha and Another
Calcutta High Court · 39 Ind. Cas. 409
Bengal Tenancy Act, 1885 — Section 5(1)
High Courts19 Jun 1916
Aut Behary Gui and Others Vs Rameswar Mitra and Others
Calcutta High Court · 35 Ind. Cas. 40
High Courts19 Jun 1916
Dharanidhar Mukherji Vs Rakhal Das Bhattacharjee and Others
Calcutta High Court · 35 Ind. Cas. 631
High Courts19 Jun 1916
Subhadra Sundari Choudhurani Executrix to the Estate of Ananda Chandra Choudhuri Vs Karimulla Bepari
Calcutta High Court · 38 Ind. Cas. 196
High Courts16 Jun 1916
In Re: Sital Prasad and Others
Calcutta High Court · 37 Ind. Cas. 663
Contract Act, 1872 — Section 247Presidency Towns Insolvency Act, 1909 — Section 2(18)
High Courts16 Jun 1916
Danpati Mahto and Others Vs The Midnapur Zamindary Co. Ltd.
Calcutta High Court · 35 Ind. Cas. 582
High Courts16 Jun 1916
Sashishi Mohan Shaha and Another Vs Kumud Kumar Biswas and Others
Calcutta High Court · 35 Ind. Cas. 415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Stamp Act, 1899 — Section 33
High Courts15 Jun 1916
Gadadhar Bhatta Vs Sarat Chandra Mukherjee and Another
Calcutta High Court · 35 Ind. Cas. 634
Court of Wards Act — Section 35
High Courts15 Jun 1916
Akshoy Chandra Majhi and Others Vs Manmatha Nath Chatterjee
Calcutta High Court · 37 Ind. Cas. 362
Registration Act, 1908 — Section 35
High Courts15 Jun 1916
The Allahabad Bank Limited Vs Moti Lal Barman and Others
Calcutta High Court · 35 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2