High Courts14 Jun 1916
Karali Prasad Guru Vs Emperor
Calcutta High Court · 35 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 238, 438Penal Code, 1860 (IPC) — Section 380, 456, 457
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 11 of 23
High Courts14 Jun 1916
Linotype and Machinery Co. and Windsor Press
Calcutta High Court · 37 Ind. Cas. 175
High Courts14 Jun 1916
Mariam Bibee Vs Shaikh Muhammad Ibrahim and Others
Calcutta High Court · 48 Ind. Cas. 561
High Courts12 Jun 1916
Narasingha Bana Goswami Vs Prolhodman Tevari
Calcutta High Court · 47 Ind. Cas. 25
Limitation Act, 1963 — Section 3
High Courts10 Jun 1916
Suraj Ali Vs Arfan Ali
Calcutta High Court · 36 Ind. Cas. 136
Penal Code, 1860 (IPC) — Section 379, 447
High Courts09 Jun 1916
Kali Charan Sinha Vs Ashutosh Sinha and on his death his Legal Representative Sushilabala Debi and Others
Calcutta High Court · 38 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts09 Jun 1916
Jaykrishna Samanta and Another Vs King-Emperor
Calcutta High Court · (1916) 06 CAL CK 0040
High Courts08 Jun 1916
Midnapur Zemindary Company Vs Secretary of State for India
Calcutta High Court · 40 Ind. Cas. 96
Bengal Tenancy Act, 1885 — Section 111ACivil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 17(iii), 7(4)(c)
High Courts08 Jun 1916
Madhab Chandra Mandal and Others Vs Nagendra Nath Sen and Others
Calcutta High Court · 34 Ind. Cas. 841
High Courts07 Jun 1916
Deodhari Pandey and Others Vs Dayanand Pandey and Others
Calcutta High Court · 35 Ind. Cas. 610
High Courts07 Jun 1916
Makhlachor Rahman and Others Vs Faizur Rahman Chaudhury and Others
Calcutta High Court · 35 Ind. Cas. 880
Religious Endowments Act, 1863 — Section 18
High Courts07 Jun 1916
Jadav Chandra Sarkar Vs Kailash Chandra Singh and Kshetra Nath Sarkar
Calcutta High Court · 34 Ind. Cas. 929
High Courts07 Jun 1916
Raimohan Karmokar and Another Vs Emperor
Calcutta High Court · 35 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135(b), 137(1), 438
High Courts06 Jun 1916
Ali Sheikh Vs Imam Ali Sarkar and Another Imam Ali Sarkar Vs Kalam Sheik and Others
Calcutta High Court · 35 Ind. Cas. 102
Evidence Act, 1872 — Section 92
High Courts06 Jun 1916
Pran Krishna Saha and Ofat Pramanik Vs Kripa Nath Chowdhury and Others, Khudiram Saha and Others and Madan Biswas and Others
Calcutta High Court · 35 Ind. Cas. 76
Bengal Tenancy Act, 1885 — Section 105, 111B
High Courts06 Jun 1916
Srimati Priya Sakhi Debi Vs Bireshwar Samanta and Others
Calcutta High Court · 37 Ind. Cas. 277
Limitation Act, 1908 — Section 28
High Courts05 Jun 1916
Ram Kristo Chakraburtty Vs Narendra Kishore Roy and Others
Calcutta High Court · 35 Ind. Cas. 885
Evidence Act, 1872 — Section 13
High Courts05 Jun 1916
Harendra Chandra Bhattacharjee Vs Gagan Chandra Das
Calcutta High Court · 35 Ind. Cas. 177
Limitation Act, 1908 — Section 20
High Courts05 Jun 1916
Chintamoni Patni and Another Vs Tarak Chandra Goswami Represented by his Guardian ad litem Mother Nagendra Bala Debi
Calcutta High Court · 35 Ind. Cas. 17
Specific Relief Act, 1877 — Section 42