High Courts30 Jun 1916
Ram Chandra Das and Others Vs Hachunia Fakir alias Sachunia Fakir and Others
Calcutta High Court · 35 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 9 of 23
High Courts30 Jun 1916
Madhu Sudan Sinha and Others Vs Kali Charan Sinha and Others
Calcutta High Court · 46 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 7 Rule 14
High Courts30 Jun 1916
Hriday Nath Parai and Another Vs Akshay Lal Chaudhuri and Others
Calcutta High Court · 39 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts30 Jun 1916
In Re: Sarajbashini Debi
Calcutta High Court · 36 Ind. Cas. 125
Succession Certificate Act, 1889 — Section 14
High Courts30 Jun 1916
Tarak Nath Roy Chowdhury and Another Vs Syama Charan Chowdhury and Another
Calcutta High Court · 36 Ind. Cas. 292
High Courts29 Jun 1916
Kasim Ali and Others Vs The Chairman of Municipal Commissioners and Others
Calcutta High Court · 35 Ind. Cas. 782
Bengal Municipal Act, 1884 — Section 155
High Courts28 Jun 1916
Girija Prosunno Roy and Others Vs Becharam Patra and Others
Calcutta High Court · 35 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts27 Jun 1916
Kalipada Sirkar Vs Harimohan Dalal
Calcutta High Court · 35 Ind. Cas. 856
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts27 Jun 1916
Srimati Bhubaneswari Debi, Widwo of Bhubaneswar Bhattacharjya and Others Vs Haradhan Bhattacharjya and Others
Calcutta High Court · 40 Ind. Cas. 669
High Courts27 Jun 1916
Bepin Behari Saha Vs Abdul Barik and Others
Calcutta High Court · 35 Ind. Cas. 613
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts26 Jun 1916
Kangali Dhubi Vs Ichhamoyi Debi and Others
Calcutta High Court · 35 Ind. Cas. 840
High Courts26 Jun 1916
Hem Chandra Biswas Vs Purna Chandra Mookerjee and Another
Calcutta High Court · 35 Ind. Cas. 638
Limitation Act, 1908 — Section 20
High Courts23 Jun 1916
Rajendra Lal Sur Vs Atal Bihari Sur and Others
Calcutta High Court · 39 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Jun 1916
Bepin Krishna Kumar and Others Vs Hari Das Ghose and Others
Calcutta High Court · 44 Ind. Cas. 562
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts23 Jun 1916
Ganga Charan Das and Another Vs Akhil Chandra Saha on the death of Radha Raman Saha and Others
Calcutta High Court · 35 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1963 — Section 14
High Courts23 Jun 1916
Shaik Sahed Vs Krishna Mohan Basak
Calcutta High Court · 35 Ind. Cas. 563
Contract Act, 1872 — Section 43
High Courts23 Jun 1916
Rai Nalinakhya Basu Badadur and Another Vs Hon''ble Maharajadhiraj, Sir Bijoy Chand Mahatap Bahadur and Others
Calcutta High Court · 40 Ind. Cas. 395
High Courts23 Jun 1916Dismissed
Jagabandhu Shaha Vs Magnamoyi Dassee
Calcutta High Court · (1916) 06 CAL CK 0005