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1 paragraphs · 13 words
1.
We accept the reference; and, in the result, the order is quashed.
High CourtsDivision Bench(1916) 08 CAL CK 0042
Chandra Mandal and Others vs Ram Mandal and Others
Calcutta High Court · Decided on 4 August 1916 · Citation: 40 Ind. Cas. 738
- HON’BLE JUDGES
- Lancelot Sanderson, C.J · Walmsley, J