High Courts12 Jan 1938
MOOLJI SICKA IN RE [NO. 2].
Calcutta High Court · (1938) 6 ITR 234
Income Tax Act, 1961 — Section 26(1)
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 17 of 17
High Courts11 Jan 1938
Emperor Vs Sachindra Nath Moulik Mukhtear
Calcutta High Court · AIR 1938 Cal 783
Legal Practitioners Act, 1879 — Section 13(b), 14Penal Code, 1860 (IPC) — Section 395, 506
High Courts11 Jan 1938
Sk. Asabuddin Vs Emperor
Calcutta High Court · AIR 1938 Cal 399
Penal Code, 1860 (IPC) — Section 466
High Courts11 Jan 1938
HIMALAYA ASSURANCE CO. LTD., IN RE.
Calcutta High Court · (1938) 6 ITR 227
Income Tax Act, 1922 — Section 59Life Assurance Companies Act, 1912 — Section 5, 56
High Courts07 Jan 1938
Benoy Bhusan Chatterjee Vs Emperor
Calcutta High Court · AIR 1938 Cal 857
Penal Code, 1860 (IPC) — Section 302
High Courts06 Jan 1938
Katyayani Dasi Vs Emperor
Calcutta High Court · AIR 1938 Cal 475
Penal Code, 1860 (IPC) — Section 366, 366A
High Courts06 Jan 1938
Deb Das Lala Vs Sk. Abdul Gani and Others
Calcutta High Court · AIR 1938 Cal 358
Transfer of Property Act, 1882 — Section 106, 110
High Courts06 Jan 1938
Maharaja Srish Chandra Nandi Vs Doa Mahammad Byapari and Others
Calcutta High Court · AIR 1939 Cal 77
Bengal Tenancy Act, 1885 — Section 105
High Courts05 Jan 1938
Manmatha Nath Sett Vs Gobindalall Sett and Others
Calcutta High Court · AIR 1939 Cal 135
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 35, 6
High Courts04 Jan 1938
Chandrakanta Bal Munshi Vs Saharali Sheikh and Others
Calcutta High Court · AIR 1938 Cal 758
High Courts03 Jan 1938
Siddeswar Ghose and Another Vs Panchanan Bangal and Others
Calcutta High Court · AIR 1938 Cal 390
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts03 Jan 1938
Kerr and Co. Vs Ahmedabad Cotton Manufacturing and Calico Printing Co.
Calcutta High Court · AIR 1938 Cal 458