High Courts08 Feb 1938
Ramnarain Trivedi Vs Shib Kumar Tewary and Another
Calcutta High Court · AIR 1938 Cal 594
Copyright Act, 1911 — Section 1
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 15 of 17
High Courts08 Feb 1938
Gobinda Kishore Bal Vs Jitendra Chandra Mukhopadhaya and Others
Calcutta High Court · AIR 1938 Cal 459
Bengal Tenancy Act, 1885 — Section 29, 29(1)
High Courts08 Feb 1938
Hira Lal Mandal Vs Shankar Lal Mandal and Others
Calcutta High Court · AIR 1939 Cal 116
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts07 Feb 1938
Basanta Kumar Dutta Vs Sukumari Das Gupta and Others
Calcutta High Court · AIR 1938 Cal 442
Bengal Tenancy Act, 1885 — Section 7
High Courts04 Feb 1938
Karnani Industrial Bank Ltd. Vs Baraboni Coal Concern Ltd. and Another
Calcutta High Court · AIR 1938 Cal 471
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Feb 1938
Sarojendra K. Dutt Vs Srimathi Binapani Dassi and Others
Calcutta High Court · AIR 1938 Cal 468
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Transfer of Property Act, 1882 — Section 52
High Courts04 Feb 1938
Robindra Nath Mitra Vs Emperor
Calcutta High Court · AIR 1938 Cal 440
Companies Act, 1956 — Section 91A, 91A(2)Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts03 Feb 1938
In Re: Certain trusts created by the Will of George Bridge; In Re: Official Trustees Act II of 1913
Calcutta High Court · AIR 1938 Cal 486
Married Womens Property Act, 1874 — Section 8
High Courts02 Feb 1938
Superintendent and Remembrancer of Legal Affairs Vs Isabali
Calcutta High Court · AIR 1938 Cal 409
Criminal Procedure Code, 1898 (CrPC) — Section 109(b), 119, 55
High Courts01 Feb 1938
Sm. Khirabala Debi and Others Vs Suresh Chandra Chatterjee
Calcutta High Court · AIR 1938 Cal 452
Bengal Tenancy Act, 1885 — Section 22(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts01 Feb 1938
Md. Abdulla Shah Chowdhury and Others Vs Giridhari Lal Mundra
Calcutta High Court · AIR 1938 Cal 448a
Bengal Agricultural Debtors Act, 1936 — Section 8Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jan 1938
Uchmatan Bibi and Others Vs Rajendra Nath Sanyal and Others
Calcutta High Court · AIR 1938 Cal 689
High Courts31 Jan 1938
Kumar Narendra Nath Mitter Vs Sm. Bimala Sundari Debi and Others
Calcutta High Court · AIR 1938 Cal 573
High Courts31 Jan 1938
CROSS (INSPECTOR OF TAXES) Vs LONDON PROVINCIAL TRUST, LTD.
Calcutta High Court · (1939) 7 ITR 109
High Courts28 Jan 1938
Corporation of Calcutta Vs Bon Behary Shaw
Calcutta High Court · AIR 1938 Cal 581
Calcutta Municipal Act, 1923 — Section 133(i)
High Courts28 Jan 1938
Sashti Gopal Samui and Another Vs Haridas Bagdi
Calcutta High Court · AIR 1938 Cal 415
Criminal Procedure Code, 1898 (CrPC) — Section 346
High Courts28 Jan 1938
Superintendent and Remembrancer of Legal Affairs Vs Nabin Chandra Hur
Calcutta High Court · AIR 1938 Cal 416
Penal Code, 1860 (IPC) — Section 218, 409
High Courts28 Jan 1938
Superintendent and Remembrancer of Legal Affairs Bengal Vs Nabin Chandra Hur
Calcutta High Court · 175 Ind. Cas. 521
Penal Code, 1860 (IPC) — Section 218, 409