High Courts08 Mar 1938
Kali Charan Som Vs Priya Nath Das
Calcutta High Court · AIR 1938 Cal 522
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 13 of 17
High Courts04 Mar 1938
Jitendra Kumar Pal Vs Debendra Chandra Saha and Others
Calcutta High Court · AIR 1939 Cal 50
High Courts03 Mar 1938
Gopaldas Khetriya Vs Jnanendra Nath Dawn and Others
Calcutta High Court · AIR 1938 Cal 677
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts02 Mar 1938
Kunja Behary Chakrabarti Vs Kristo Dhone Majumdar
Calcutta High Court · AIR 1939 Cal 42
High Courts01 Mar 1938
Emperor Vs Sayeruddin Pramanik
Calcutta High Court · AIR 1939 Cal 159
Criminal Procedure Code, 1898 (CrPC) — Section 177, 435, 531Penal Code, 1860 (IPC) — Section 363, 376
High Courts01 Mar 1938
C.A. Stevenson Vs Shahzadi Begum Mahmoodi and Others
Calcutta High Court · AIR 1938 Cal 627
High Courts01 Mar 1938
Lala Gopinath Vs Salil Kumar Mitter
Calcutta High Court · AIR 1938 Cal 705
Evidence Act, 1872 — Section 92
High Courts24 Feb 1938
MAHALIRAM RAMJEEDAS, IN RE.
Calcutta High Court · (1938) 6 ITR 265
Income Tax Act, 1922 — Section 33, 66
High Courts24 Feb 1938
Ram Khelwan Kahar Vs Emperor
Calcutta High Court · AIR 1938 Cal 525
Criminal Procedure Code, 1898 (CrPC) — Section 239(f)Penal Code, 1860 (IPC) — Section 414
High Courts24 Feb 1938
Radha Nath Saha Vs Hari Mohan Saha and Another
Calcutta High Court · AIR 1938 Cal 465
Bengal Municipal Act, 1932 — Section 39Bengal Village Self-Government Act, 1919 — Section 93Government of India Act, 1915 — Section 80A
High Courts24 Feb 1938
In Re: Mahaliram Ramjeedas
Calcutta High Court · AIR 1938 Cal 557
Income Tax Act, 1922 — Section 66
High Courts24 Feb 1938
Ashutosh Mandal and Others Vs Gati Krishna Ghose and Others
Calcutta High Court · AIR 1938 Cal 446
Bengal Tenancy Act, 1885 — Section 153, 174(5)
High Courts24 Feb 1938
In Re: B.K. Paul and Co.
Calcutta High Court · AIR 1939 Cal 196
Income Tax Act, 1961 — Section 24
High Courts24 Feb 1938
B. K. PAUL and CO., IN RE.
Calcutta High Court · (1938) 6 ITR 395
Income Tax Act, 1961 — Section 24
High Courts24 Feb 1938
Ajit Nath Das Vs Satish Chandra Kayal
Calcutta High Court · AIR 1939 Cal 33
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 344
High Courts23 Feb 1938
Ismail Bhai Rahim and Others Vs Adam Osman and Others
Calcutta High Court · AIR 1939 Cal 131
Civil Procedure Code, 1908 (CPC) — Section 35Contract Act, 1872 — Section 38
High Courts23 Feb 1938
Nakul Chandra Polley Vs Kalipada Ghosal and Another
Calcutta High Court · AIR 1939 Cal 163
Transfer of Property Act, 1882 — Section 107, 117, 53A
High Courts23 Feb 1938
Haji Mohammad Kazibulla Mondal and Others Vs Humayun Reza Chaudhury and Another
Calcutta High Court · AIR 1938 Cal 454
Bengal Tenancy Act, 1885 — Section 174, 174(5)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 1938
Sissir Chandra Maitra and Others Vs Ajit Kishore Maitra and Others
Calcutta High Court · AIR 1938 Cal 466
Succession Act, 1925 — Section 104, 119
High Courts22 Feb 1938
C.A. Low and Another Vs H.V. Low and Co. Ltd.
Calcutta High Court · AIR 1938 Cal 578
Presidency Towns Insolvency Act, 1909 — Section 62(2)