High Courts25 Apr 1938
Sukumar Banerji Vs Rajeswari Debi
Calcutta High Court · AIR 1939 Cal 237
Succession Act, 1925 — Section 228, 239
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 11 of 17
High Courts12 Apr 1938
Sm. Subodhbala Ghose and Others Vs Harendra Nath Day and Others
Calcutta High Court · AIR 1938 Cal 584
Bengal Tauzi Manual, 1940 — Rule 102
High Courts12 Apr 1938
Profulla Chandra Sinha and Others Vs Bisseswar Sinha and Others
Calcutta High Court · AIR 1938 Cal 778
High Courts12 Apr 1938
Naresh Chandra Vs Emperor
Calcutta High Court · AIR 1938 Cal 479
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 366, 376
High Courts12 Apr 1938
Dwarika Nath Nath Vs Emperor
Calcutta High Court · AIR 1938 Cal 545
Penal Code, 1860 (IPC) — Section 174
High Courts11 Apr 1938
Harendra Nath Mukherji and Others Vs Hari Pada Mukherji and Others
Calcutta High Court · AIR 1939 Cal 387
Evidence Act, 1872 — Section 106
High Courts08 Apr 1938
Suresh Chandra Mukherji and Others Vs Biswa Nath Chakravarty and Others
Calcutta High Court · AIR 1938 Cal 772
Contempt of Courts Act, 1926 — Section 2
High Courts07 Apr 1938
Jetha Lal Laxmi Chand Shah Vs Amrita Lal Ojha
Calcutta High Court · AIR 1939 Cal 260
Arbitration Act, 1899 — Section 12Common Law Procedure Act, 1854 — Section 15English Arbitration Act, 1889 — Section 9
High Courts05 Apr 1938
Madan Mohan Sarkar Vs Emperor
Calcutta High Court · AIR 1939 Cal 264
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BProvincial Insolvency Act, 1920 — Section 69, 70
High Courts04 Apr 1938
Roy Satindra Nath Choudhury and Others Vs Roy Harendra Nath Choudhury and Another
Calcutta High Court · AIR 1938 Cal 529
Bengal Tenancy Act, 1885 — Section 104
High Courts04 Apr 1938
Chittagong Urban Co-operative Bank Ltd. Vs Indo Burmah Traders Bank Ltd. and Others
Calcutta High Court · AIR 1938 Cal 521
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 Mar 1938
Rajendra Narayan Ray Vs Bhairabendra Narayan Ray and Others
Calcutta High Court · AIR 1938 Cal 563
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts30 Mar 1938
Fakir Chandra Ray Vs Sir Bejoy Chand Mahatab
Calcutta High Court · AIR 1938 Cal 477
Bengal Tenancy Act, 1885 — Section 52
High Courts29 Mar 1938
Pravat Chandra Syam Vs Bengal Central Bank Ltd.
Calcutta High Court · AIR 1938 Cal 589
Transfer of Property Act, 1882 — Section 117
High Courts28 Mar 1938
Khajeh Sajidulla and Others Vs K. Habibullah and Others
Calcutta High Court · AIR 1939 Cal 192
Transfer of Property Act, 1882 — Section 6(d)
High Courts28 Mar 1938
Amulya Charan Misra Vs Prankrishna Adhicary and Others
Calcutta High Court · AIR 1938 Cal 531
Bengal Tenancy Act, 1885 — Section 146A
High Courts28 Mar 1938
Maharaja Bahadur Sir Prodyot Coomar Tagore Vs Maynuddin Mia and Others
Calcutta High Court · AIR 1938 Cal 724
Bengal Tenancy Act, 1885 — Section 106
High Courts25 Mar 1938
Bengal Coal Co. Ltd. Vs Baul Chandra Mukherji and Others
Calcutta High Court · AIR 1938 Cal 535
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts23 Mar 1938
Sree Sree Lakshmi Narayan Jiu Thakur and Others Vs Jagadish Chandra Sur and Others
Calcutta High Court · AIR 1938 Cal 541