High Courts01 Jun 1938
Sunity Bala Das Gupta and Another Vs Sir Prodyot Kumar Tagore
Calcutta High Court · AIR 1939 Cal 305
Bengal Tenancy Act, 1885 — Section 144, 26J, 26J(2)
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 9 of 17
High Courts01 Jun 1938
Sm. Nirupama Devi Lahiri Vs Anathbandhu Saha and Others
Calcutta High Court · AIR 1938 Cal 618
Contract Act, 1872 — Section 23
High Courts31 May 1938
Emperor Vs Afsaruddi Naseraddi
Calcutta High Court · AIR 1939 Cal 32
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts31 May 1938
Sital Chandra Bose Vs Ramesh Chandra Mitter and Others
Calcutta High Court · AIR 1938 Cal 615
Civil Procedure Code, 1908 (CPC) — Section 116
High Courts31 May 1938
Jnanada Govinda Choudhury and Another Vs Birendra Nath Goswami and Another
Calcutta High Court · AIR 1939 Cal 595
High Courts27 May 1938
Lagdir Nauji Vs Surendra Mohun Nag and Another
Calcutta High Court · AIR 1938 Cal 606
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Contract Act, 1872 — Section 171
High Courts27 May 1938
Biraj Mohan Ghose and Others Vs Abani Kanta Ghose and Others
Calcutta High Court · AIR 1938 Cal 610
Trusts Act, 1882 — Section 94
High Courts26 May 1938
Guruprasad Sukul and Another Vs Tarini Charan Debnath and Others
Calcutta High Court · AIR 1938 Cal 634
Specific Relief Act, 1877 — Section 9
High Courts26 May 1938
Rani Harshamukhi Dasi Vs Naba Krishna Roy Choudhury and Another
Calcutta High Court · AIR 1938 Cal 609
Bengal Tenancy Act, 1885 — Section 105Public Demands Recovery Act — Section 34
High Courts26 May 1938
MORLEY (INSPECTOR OF TAXES) Vs TATTERSALL.
Calcutta High Court · (1939) 7 ITR 316
High Courts26 May 1938
Amritalal Ojha Vs Uttam Lal Sarkar
Calcutta High Court · AIR 1939 Cal 216
Transfer of Property Act, 1882 — Section 108(c)
High Courts25 May 1938
Satish Chandra Das Vs Chinta Haran Saha and Another
Calcutta High Court · AIR 1938 Cal 613
Penal Code, 1860 (IPC) — Section 323
High Courts25 May 1938
Sarat Chandra Chattopadhyaya Vs Ganga Charan Chakravarty
Calcutta High Court · (1938) 05 CAL CK 0005
High Courts24 May 1938
Nirmal Nalini Dasi Vs Harsha Mukhi Dasi
Calcutta High Court · AIR 1939 Cal 233
Bengal Land Revenue Sales Act, 1859 — Section 10, 13, 3
High Courts23 May 1938
Sm. Meghmala Debi Chakravarti Vs Saday Parhya and Others
Calcutta High Court · AIR 1938 Cal 577
Limitation Act, 1963 — Section 14(1)
High Courts20 May 1938
Amarendra Nath Shaw Vs Satya Prokash Sarcar
Calcutta High Court · AIR 1938 Cal 692
Calcutta Improvement Act, 1911 — Section 160(e), 171A
High Courts20 May 1938
Haradhan Maity Vs Emperor
Calcutta High Court · AIR 1938 Cal 701
Bengal Excise Act, 1909 — Section 81Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts19 May 1938
A. Milton and Co. Ltd. Vs Ojha Automobile Engineering Co.
Calcutta High Court · AIR 1939 Cal 145
High Courts19 May 1938
Suresh Chandra De Vs Emperor
Calcutta High Court · AIR 1938 Cal 782
Penal Code, 1860 (IPC) — Section 381
High Courts19 May 1938Allowed
Ranjan Kumar Basu and Others Vs Basanta Kumar Basu and Others
Calcutta High Court · (1938) 05 CAL CK 0021