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Calcutta High Court judgments, 1938

332 judgments · page 8 of 17

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High Courts23 Jun 1938

Ram Kishon Ram Bhakat and Another Vs Satya Narain Bhakat and Others

Calcutta High Court · AIR 1939 Cal 741

Civil Procedure Code, 1908 (CPC) — Section 102, 39Limitation Act, 1963 — Article 182(5)
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High Courts21 Jun 1938

Prafulla Kumar Mukherjee and Another Vs Emperor

Calcutta High Court · AIR 1938 Cal 713

Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Public Gambling Act, 1867 — Section 11
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High Courts21 Jun 1938

Bhikari Charan Das Vs Sudhir Chandra Jana and Others

Calcutta High Court · AIR 1938 Cal 702

Transfer of Property Act, 1882 — Section 3
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High Courts20 Jun 1938

Radha Kissen Vs Hira Lal Banjara and Another

Calcutta High Court · AIR 1939 Cal 283

Civil Procedure Code, 1908 (CPC) — Section 115, 51, 60Transfer of Property Act, 1882 — Section 130
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High Courts17 Jun 1938

Mokshada Ranjan Dutta Vs Surendra Bijoy Datta

Calcutta High Court · AIR 1939 Cal 40

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High Courts16 Jun 1938

Surendra Nath Sarkar and Others Vs Pyari Charan Law and Others

Calcutta High Court · AIR 1938 Cal 740

Land Acquisition Act, 1894 — Section 54
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High Courts16 Jun 1938

Sishu Mohan Koyal and Others Vs Rajendra Nath Sarkar and Others

Calcutta High Court · AIR 1938 Cal 707

Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts15 Jun 1938

Sun Life Assurance Co. Ltd. Vs Nilratan Mookherjee and Another

Calcutta High Court · AIR 1938 Cal 693

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High Courts15 Jun 1938

Prohlad Chandra Farical Vs Paran Chandra Farical and Another

Calcutta High Court · AIR 1938 Cal 757

Contract Act, 1872 — Section 130
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High Courts15 Jun 1938

Sarat Sundari Deby Vs Ram Kinkar Rai

Calcutta High Court · AIR 1939 Cal 244

Evidence Act, 1872 — Section 32
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High Courts14 Jun 1938

Nirmal Chandra Banerjee Vs Jyoti Prosad Bannerjee and Others

Calcutta High Court · AIR 1938 Cal 709

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High Courts08 Jun 1938Dismissed

Fazal Rahaman Mia, Mutwalli Vs Moulvi Abdul Rashid Khan and Others

Calcutta High Court · (1938) 06 CAL CK 0022

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High Courts08 Jun 1938

Mt. Kulwanta Bewa and Others Vs Karam Chand Soni and Others

Calcutta High Court · AIR 1938 Cal 714

Succession Act, 1925 — Section 214
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High Courts06 Jun 1938Allowed

Sm. Durgesh Nandini Dassi Vs The Bhowanipur Banking Corporation Ltd.

Calcutta High Court · (1938) 06 CAL CK 0005

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High Courts03 Jun 1938Dismissed

Mahammad Eslam and Others Vs Animesh Chandra Sen Poddar and Others

Calcutta High Court · (1938) 06 CAL CK 0020

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High Courts02 Jun 1938

Hrishikesh Ghose Vs R.P. Michael

Calcutta High Court · AIR 1939 Cal 45

Penal Code, 1860 (IPC) — Section 406
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High Courts02 Jun 1938

Midnapore Zamindary Co. Ltd. Vs Haripada Roy and Others

Calcutta High Court · AIR 1938 Cal 681

Bengal Tenancy Act, 1885 — Section 65
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High Courts02 Jun 1938

BARNES (INSPECTOR OF TAXES) Vs HUTCHINSON.

Calcutta High Court · (1939) 7 ITR 124

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High Courts01 Jun 1938

Brojesh Charan Sen and Others Vs Secretary of State and Others

Calcutta High Court · AIR 1939 Cal 81

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High Courts01 Jun 1938

Moulavi Ali Ahmed Vs Sm. Shamsunnessa and Others

Calcutta High Court · AIR 1938 Cal 602

Civil Procedure Code, 1908 (CPC) — Section 66
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