High Courts06 Jul 1938
Lalit Mohan Dutt Vs Krishnadhon Bandopadhya
Calcutta High Court · AIR 1939 Cal 166
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 7 of 17
High Courts06 Jul 1938Allowed
Tayaja Molla and Others Vs Kumar Birendra Nath Roy Bahadur and Others
Calcutta High Court · (1938) 07 CAL CK 0016
High Courts05 Jul 1938
Province of Bengal Vs Noor Ahmade and Others
Calcutta High Court · AIR 1938 Cal 776
High Courts05 Jul 1938
The Govt. of Bengal Vs T. and J. Brocklebank, Ltd. And Noor Ahmode,
Calcutta High Court · (1938) 07 CAL CK 0015
High Courts05 Jul 1938
Charu Chandra Basu and Others Vs Nritya Gopal Basu and Others
Calcutta High Court · AIR 1939 Cal 21
High Courts05 Jul 1938
Hare Krishna Maiti and Others Vs Gojendra Nath Hatoi and Another
Calcutta High Court · AIR 1939 Cal 15
Transfer of Property Act, 1882 — Section 89
High Courts05 Jul 1938
Satis Chandra Roy Chaudhury and Another Vs Rampada Chattapadhya
Calcutta High Court · AIR 1938 Cal 861
High Courts04 Jul 1938
Hongkong and Shanghai Banking Corporation Vs Paresh Lal Roy
Calcutta High Court · AIR 1939 Cal 485
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48
High Courts30 Jun 1938
Haji Mahomed Din Vs E.H.J. Allen
Calcutta High Court · AIR 1938 Cal 862
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jun 1938
Bharat Abhyudoy Cotton Mills Ltd. Vs Maharajadhiraj Sir Kameswar Singh and Another
Calcutta High Court · AIR 1938 Cal 745
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts28 Jun 1938Dismissed
Ernest Bruno Nier and Others Vs George Reinhart and Others
Calcutta High Court · (1938) 06 CAL CK 0032
High Courts28 Jun 1938
Bimal Kumar Hui and Another Vs Sm. Purnima Dasi and Another
Calcutta High Court · AIR 1938 Cal 736
Bengal Tenancy Act, 1885 — Section 26F
High Courts28 Jun 1938
Kazi Abdul Sattar Vs Dinajpur Trading and Banking Co. Ltd. and Others
Calcutta High Court · AIR 1939 Cal 490
Provincial Insolvency Act, 1920 — Section 18, 42(1)(i), 79
High Courts28 Jun 1938
In Re: Gulabari Paliram
Calcutta High Court · AIR 1939 Cal 286
Presidency Towns Insolvency Act, 1909 — Section 36(5)
High Courts28 Jun 1938Allowed
Dhirendra Nath Bose and Others Vs Golejannessa Bibi and Another
Calcutta High Court · (1938) 06 CAL CK 0001
High Courts27 Jun 1938
Maharaj Bahadur Singh Vs Abdul Majid and Others
Calcutta High Court · AIR 1939 Cal 26
High Courts24 Jun 1938
Jagadish Prosad Basu Vs Emperor
Calcutta High Court · AIR 1938 Cal 697
Penal Code, 1860 (IPC) — Section 409
High Courts24 Jun 1938
Giridhari Lal Mundra Vs Kumar Purnendu Narayan Roy Dev Barma and Another
Calcutta High Court · AIR 1939 Cal 291
Bengal Tenancy Act, 1885 — Section 182Transfer of Property Act, 1882 — Section 106
High Courts24 Jun 1938
Sarat Chandra Mukhopadhya Vs Sadasiva Mitter and Others
Calcutta High Court · (1938) 06 CAL CK 0002