High Courts25 Jul 1938
Kali Dasi Dasi Vs Santosh Kumar Pal and Others
Calcutta High Court · AIR 1938 Cal 730
Civil Procedure Code, 1908 (CPC) — Section 149
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 6 of 17
High Courts22 Jul 1938
Golak Behari Mondal and Others Vs Suradhani Dassi and Others
Calcutta High Court · AIR 1939 Cal 226
Succession Act, 1925 — Section 124, 131, 134
High Courts21 Jul 1938
In Re: Chouthmal Golapchand
Calcutta High Court · AIR 1939 Cal 559
Income Tax Act, 1922 — Section 13
High Courts20 Jul 1938
Md. Ayub Ali and Another Vs Amir Khan and Others
Calcutta High Court · AIR 1939 Cal 268
High Courts20 Jul 1938
Atul Chandra Bhaduri and Others Vs Mohini Mohan Mazumdar Chaudhury and Others
Calcutta High Court · AIR 1939 Cal 28
Bengal Tenancy Act, 1885 — Section 26B
High Courts19 Jul 1938Dismissed
Mondakini Debi, and Another Vs Sailendra Nath Mukherji and Others
Calcutta High Court · (1938) 07 CAL CK 0029
High Courts19 Jul 1938
Rev. Father P. Mesaric Vs Rai Ramani Mohan Banerjee Bahadur, Advocate
Calcutta High Court · AIR 1938 Cal 766
Evidence Act, 1872 — Section 146
High Courts19 Jul 1938
Dhirendra Nath Sen and Another Vs Emperor
Calcutta High Court · AIR 1938 Cal 721
Government of India Act, 1915 — Section 49Penal Code, 1860 (IPC) — Section 124A
High Courts18 Jul 1938
Jogesh Chandra Chakravarty Vs Mahesh Chandra Chakladar and Others
Calcutta High Court · AIR 1938 Cal 750
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts14 Jul 1938
Himansu Kumar Roy Chowdhury Vs Moulvi Hasem Ali Khan and Others
Calcutta High Court · AIR 1938 Cal 818
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jul 1938
Satish Chandra Kundu and Another Vs Naogaon Union Bank Ltd. and Others
Calcutta High Court · AIR 1938 Cal 753
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts13 Jul 1938
Ram Ratan Das Bagri and Others Vs Mt. Sew Kumari Bibi and Others
Calcutta High Court · AIR 1938 Cal 823
Registration Act, 1908 — Section 17
High Courts12 Jul 1938
Prasannadeb Raikat and Others Vs Tabiur Rahaman and Others
Calcutta High Court · AIR 1938 Cal 866
Bengal Tenancy Act, 1885 — Section 7
High Courts11 Jul 1938
Priyabala Dasi Roy Vs Hanuman Prasad Kalwar
Calcutta High Court · AIR 1939 Cal 202
Land Acquisition Act, 1894 — Section 18
High Courts11 Jul 1938Dismissed
Ram Sankar Bandapadhyaya and Another Vs Jogendra Nath Parikha and Others
Calcutta High Court · (1938) 07 CAL CK 0020
High Courts11 Jul 1938Allowed
Sm. Meghmala Deby Vs Sital Prosad Maity and Another
Calcutta High Court · (1938) 07 CAL CK 0004
High Courts08 Jul 1938
In Re: Section 5, Court-fees Act 7 of 1870; In Re: Official Assignee
Calcutta High Court · AIR 1938 Cal 755
Court Fees Act, 1870 — Section 5Provincial Insolvency Act, 1920 — Section 27
High Courts07 Jul 1938
Sm. Saraswati Devi Vs Bahadur Lal Missir
Calcutta High Court · AIR 1939 Cal 183
Land Acquisition Act, 1894 — Section 30Registration Act, 1908 — Section 35(3)(b)
High Courts07 Jul 1938
Secretary of State Vs Surendra Nath Goswami
Calcutta High Court · AIR 1938 Cal 759
Government of India Act, 1915 — Section 96B