High Courts23 Mar 1938
Jogendra Nath Banerjee Vs Tollyganj Municipality
Calcutta High Court · AIR 1939 Cal 178
Bengal Municipal Act, 1932 — Section 15Public Health Act, 1875 — Section 299
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 12 of 17
High Courts22 Mar 1938
Krishna Chandra Mukherjee Vs Manik Lal Mukherjee and Others
Calcutta High Court · AIR 1939 Cal 169
Bengal Tenancy Act, 1885 — Section 26D, 26JCivil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Mar 1938
Maharaja Bahadur Sir Prodyot Coomar Tagore Vs Mathura Kanta Das
Calcutta High Court · AIR 1938 Cal 533
Bengal Tenancy Act, 1885 — Section 144(2)Limitation Act, 1963 — Article 182
High Courts22 Mar 1938
Saila Bala Devi and Others Vs Sworna Moyee Devi Roy and Others
Calcutta High Court · AIR 1939 Cal 275
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 70
High Courts21 Mar 1938
Manufacturers Life Insurance Co. Ltd. Vs Sm. Haridasi Debi and Another
Calcutta High Court · AIR 1939 Cal 8
Married Womens Property Act, 1874 — Section 6
High Courts18 Mar 1938
Kanahya Lal Lohia Vs Assicurazioni Generalli
Calcutta High Court · AIR 1939 Cal 105
High Courts18 Mar 1938
Allianz Und Stuttgarter Life Insurance Bank Ltd. Vs Hemanta Kumar Das
Calcutta High Court · AIR 1938 Cal 641
High Courts18 Mar 1938
Sm. Dhapubai Mini Vs Chandra Nath Chakravorty and Others
Calcutta High Court · AIR 1938 Cal 524
High Courts18 Mar 1938
Sreedhar Chandra Roy and Others Vs Sm. Kusum Kumari Roy and Another
Calcutta High Court · AIR 1938 Cal 478
High Courts18 Mar 1938
Biraja Charan Nanda Vs Sailaja Charan Nanda
Calcutta High Court · AIR 1939 Cal 155
Civil Procedure Code, 1908 (CPC) — Section 92Suits Valuation Act, 1887 — Section 8
High Courts17 Mar 1938
Keshab Lal Bhattacharjee Vs Provat Chandra Sen
Calcutta High Court · AIR 1938 Cal 667
High Courts17 Mar 1938
Guru Prosad Ram Gupta and Others Vs Rameswar Marwari
Calcutta High Court · AIR 1938 Cal 527
Penal Code, 1860 (IPC) — Section 323, 379, 500
High Courts17 Mar 1938
Gopal Chandra Chanda Vs Gobardhan Chandra Chanda and Others
Calcutta High Court · AIR 1938 Cal 523
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts15 Mar 1938
Superintendent and Remembrancer of Legal Affairs Vs Hossein Ali and Another
Calcutta High Court · AIR 1938 Cal 439
Penal Code, 1860 (IPC) — Section 363, 498
High Courts14 Mar 1938
Satyendra Nath Sinha Vs Akhil Chandra Bagchi
Calcutta High Court · AIR 1938 Cal 654
High Courts14 Mar 1938
Kissory Lall Basak and Others Vs Corporation of Calcutta
Calcutta High Court · AIR 1938 Cal 870
Specific Relief Act, 1877 — Section 45
High Courts11 Mar 1938
IN THE MATTER MESSRS. CHOUTHMAL GOLAPCHAND.
Calcutta High Court · (1938) 6 ITR 733
Income Tax Act, 1922 — Section 13
High Courts10 Mar 1938
Nagendra Lal Pal Choudhury and Others Vs Hemanta Kumar Mukherjee and Others
Calcutta High Court · AIR 1938 Cal 503
Provincial Insolvency Act, 1920 — Section 28, 28(7), 51, 52
High Courts10 Mar 1938
Haradhone Ghose Vs Dasarathi Mukherji and Another
Calcutta High Court · AIR 1939 Cal 38
Succession Act, 1925 — Section 124
High Courts09 Mar 1938
Nibaran Chandra Shaha Vs Lalit Mohan Brindaban Shaha
Calcutta High Court · AIR 1939 Cal 187
Companies Act, 1913 — Section 4Specific Relief Act, 1877 — Section 42