High Courts22 Feb 1938
Sm. Lilabati Dasi and Others Vs Chitpore Golabari Co. Ltd. and Others
Calcutta High Court · AIR 1938 Cal 481
Bengal Tenancy Act, 1885 — Section 50, 50(2)Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 14 of 17
High Courts22 Feb 1938
Kazimaddi Sardar and Others Vs Makramali Molla and Others
Calcutta High Court · AIR 1938 Cal 789
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Feb 1938
Kanailal Banerjee Vs Satyabati Devi and Others
Calcutta High Court · AIR 1939 Cal 265
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(iv)(c)
High Courts21 Feb 1938
Ebadi Khan and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 460
Penal Code, 1860 (IPC) — Section 342, 366, 376, 457
High Courts18 Feb 1938
Mobarak Ali Shiak and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 252
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts18 Feb 1938
E.J. Williams and Another Vs Mahomed Suleman
Calcutta High Court · AIR 1938 Cal 587
High Courts18 Feb 1938
Prafulla Chandra Nag Vs Jatindra Nath Kar
Calcutta High Court · AIR 1938 Cal 538
Letters Patent Act, 1865 — Clause 15Limitation Act, 1963 — Section 20
High Courts17 Feb 1938
Manickchand Agarwalla Vs Pareshnathji and Others
Calcutta High Court · AIR 1939 Cal 23
Registration Act, 1908 — Section 17(2)(vi)
High Courts17 Feb 1938
Ramananda Paul and Others Vs Pankaj Kumar Ghosh, Receiver and Others
Calcutta High Court · AIR 1938 Cal 417
Bankruptcy Act, 1914 — Section 42Provincial Insolvency Act, 1920 — Section 54Registration Act, 1908 — Section 47
High Courts16 Feb 1938
Secretary of State Vs Girindra Nath Saha and Others
Calcutta High Court · AIR 1938 Cal 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151Succession Act, 1925 — Section 214(b)
High Courts16 Feb 1938
Chandra Kumar Home and Others Vs Gopi Nath Kar
Calcutta High Court · AIR 1938 Cal 463
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 192
High Courts15 Feb 1938
Upendra Narayan Mukherjee Vs Bepin Behary Mal and Others
Calcutta High Court · AIR 1938 Cal 429
Bengal Tenancy Act, 1885 — Section 182
High Courts15 Feb 1938
Pulin Behary Mandal Vs Rama Charan Haldar
Calcutta High Court · AIR 1938 Cal 790
Limitation Act, 1963 — Article 138
High Courts15 Feb 1938
Narendra Nath Acharjee and Another Vs Hirendra Nath Acharjee
Calcutta High Court · AIR 1938 Cal 500
Bengal Tenancy Act, 1885 — Section 146A, 174(3)Trusts Act, 1882 — Section 88
High Courts14 Feb 1938
Lala Lalung Vs Emperor
Calcutta High Court · AIR 1939 Cal 176
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 304
High Courts14 Feb 1938
Ram Gobinda Ghose and Others Vs Emperor
Calcutta High Court · AIR 1938 Cal 364
Criminal Procedure Code, 1898 (CrPC) — Section 269(3)Penal Code, 1860 (IPC) — Section 120B
High Courts10 Feb 1938
Nanda Kishore Lal Vs Khetabuddin Ahmed and Another
Calcutta High Court · AIR 1938 Cal 449
Bengal Tenancy Act, 1885 — Section 30(b), 52
High Courts09 Feb 1938
Baidyanath Basak and Another Vs Onkarmul Manicklal and Others
Calcutta High Court · AIR 1938 Cal 656
Transfer of Property Act, 1882 — Section 106, 111
High Courts09 Feb 1938
Surendra Nath Basu Vs Emperor
Calcutta High Court · AIR 1938 Cal 451
Penal Code, 1860 (IPC) — Section 408
High Courts09 Feb 1938
Jogendra Nath Bhattacharyya and Others Vs Sheikh Nabi Newaj and Others
Calcutta High Court · AIR 1938 Cal 699
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69