High Courts28 Jan 1938
Hem Nalini Devi Vs Nishith Nath Kundu, Principal Defendant and Another
Calcutta High Court · AIR 1939 Cal 256
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 16 of 17
High Courts27 Jan 1938
Surama Sundari Debi Vs Kiranshashi Chowdhurani
Calcutta High Court · AIR 1938 Cal 352
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 167
High Courts26 Jan 1938
Maharajadhiraj Sir Kameswar Singha Vs Hridoy Nath Sahoo and Others
Calcutta High Court · AIR 1938 Cal 763
Bengal Tenancy Act, 1885 — Section 105
High Courts26 Jan 1938
Ramnath Gouri Sankar Daway Vs Chandulal B. Modi
Calcutta High Court · AIR 1938 Cal 649
Penal Code, 1860 (IPC) — Section 406
High Courts26 Jan 1938
Raja Jagat Kishore Acharjya Chaudhury Vs Hazrat Ali Bepari and Others
Calcutta High Court · AIR 1938 Cal 447
Bengal Agricultural Debtors Act, 1936 — Section 34, 9(1)(b)
High Courts26 Jan 1938
Karala Valley Tea Co. Ltd. Vs Lachmi Narayan Agarwalla
Calcutta High Court · AIR 1939 Cal 14
Contract Act, 1872 — Section 65
High Courts25 Jan 1938
Broja Bashi Roy Vs Nagarbashi Choudhury
Calcutta High Court · AIR 1938 Cal 362
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jan 1938
Joy Krishna Hazra Vs Kali Krishna Hazra and Others
Calcutta High Court · AIR 1938 Cal 413
Bengal Tenancy Act, 1885 — Section 105Contract Act, 1872 — Section 69
High Courts21 Jan 1938
Tripurari Bhattacharjee Vs Emperor
Calcutta High Court · AIR 1938 Cal 361
Bengal Cess Act, 1880 — Section 99Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 381, 406, 419
High Courts20 Jan 1938
Abdul Momin, Commissioner of Wakfs Vs Gagan Chandra Das, Manager, Serampur Banking and Trading Co. Ltd. and Another
Calcutta High Court · AIR 1939 Cal 20
Bengal Wakf Act, 1934 — Section 70
High Courts20 Jan 1938
H. Ezekiel Vs Carew and Co. Ltd.
Calcutta High Court · AIR 1938 Cal 423
Criminal Procedure Code, 1898 (CrPC) — Section 87Evidence Act, 1872 — Section 107
High Courts20 Jan 1938
Taraprasad Sukul Vs Abul Kasem Khundkar
Calcutta High Court · AIR 1938 Cal 359
Bengal Local Self-Government Act, 1885 — Section 148, 18B(c), 5Civil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts19 Jan 1938
Kristo Gopal Nath Vs Baidya Nath Khan and Others
Calcutta High Court · AIR 1939 Cal 87
High Courts18 Jan 1938
Mohamed Yusuf Vs Abdul Majid
Calcutta High Court · AIR 1938 Cal 671
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 6
High Courts18 Jan 1938
Sailabala Das Jaya Vs Nityananda Sarkar, Muktear
Calcutta High Court · AIR 1938 Cal 375
Bengal Agricultural Debtors Act, 1936 — Section 35, 36
High Courts17 Jan 1938
Harish Chandra Pal Vs Chandra Nath Saha and Others
Calcutta High Court · AIR 1938 Cal 369
Bengal Agricultural Debtors Act, 1936 — Section 34, 8(2)
High Courts14 Jan 1938
Jatindra Nath Mallick and Others Vs Satya Kinkar Sain and Others
Calcutta High Court · AIR 1938 Cal 366
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts14 Jan 1938
Hara Dayal Nag Vs Chandpur Central Co-operative Bank, Ltd.
Calcutta High Court · AIR 1938 Cal 394
Co-operative Societies Act, 1912 — Section 43
High Courts12 Jan 1938
MADAN MOHAN MULLICK AND BROTHERS, IN RE.
Calcutta High Court · (1938) 6 ITR 315
High Courts12 Jan 1938
In Re: Babu Moolji Sicka
Calcutta High Court · AIR 1938 Cal 562
Income Tax Act, 1961 — Section 26(1)