High Courts09 Feb 1903
Aghore Nath Mookerjee Vs Administrator-General of Bengal
Calcutta High Court · (1903) 02 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 14 of 15
High Courts06 Feb 1903
Annada Sundari Chandalini Vs Kebulram Changa
Calcutta High Court · (1903) 02 CAL CK 0005
High Courts05 Feb 1903Allowed
Kali Charan Sirdar Vs Sarat Chunder Chowdhry
Calcutta High Court · (1903) 02 CAL CK 0016
High Courts05 Feb 1903
Nikunja Behari Chunda and Others Vs Maharaja Radha Kisore Manikya Bahadur
Calcutta High Court · 30 Ind. Cas. 944
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1903Dismissed
Mohesh Chunder Das and Others Vs Hori Mohan Chakrabutty
Calcutta High Court · (1903) 01 CAL CK 0009
High Courts29 Jan 1903
Amriteshwari Debi and another Vs Darpa Narain Das and others
Calcutta High Court · (1903) 01 CAL CK 0023
High Courts29 Jan 1903Dismissed
Holland Bombay Trading Company Vs Buktear Mull and Bal Kissen
Calcutta High Court · (1903) 01 CAL CK 0020
High Courts29 Jan 1903
Mon Mohan Ghose and Others Vs Rajendra Coomar Ghosh and Others
Calcutta High Court · (1903) 01 CAL CK 0008
High Courts23 Jan 1903Allowed
Elokeshi Dassi Vs Hari Prosad Soor
Calcutta High Court · (1903) 01 CAL CK 0025
High Courts22 Jan 1903
Syed Mahomed Nur and Another Vs Bikhan Mahton and Others
Calcutta High Court · (1903) 01 CAL CK 0017
High Courts22 Jan 1903
Kristo Kamini Dassi Vs Administrator-General of Bengal
Calcutta High Court · (1903) 01 CAL CK 0006
High Courts20 Jan 1903Dismissed
Tullaram Vs The Corporation of Calcutta
Calcutta High Court · (1903) 01 CAL CK 0026
High Courts19 Jan 1903Dismissed
Ananda Das and Others Vs Rutnakar Panda and Others
Calcutta High Court · (1903) 01 CAL CK 0018
High Courts19 Jan 1903
Shariat Mondul Vs Surja Kant Acharja Bahadur
Calcutta High Court · (1903) 01 CAL CK 0011
High Courts19 Jan 1903
Jogini Mohan Chatterji Vs Bhoot Nath Ghosal
Calcutta High Court · (1904) ILR (Cal) 146
Evidence Act, 1872 — Section 115
High Courts15 Jan 1903Dismissed
Mothur Chandra Majumdar and others Vs Tara Sunkar Ghose and another
Calcutta High Court · (1903) 01 CAL CK 0024
High Courts14 Jan 1903Dismissed
Syed Hossein Ali Vs Abdur Rahim and Others
Calcutta High Court · (1903) 01 CAL CK 0005