High Courts15 May 1903
Emperor Vs Madho Dhobi
Calcutta High Court · (1904) ILR (Cal) 557
Criminal Procedure Code, 1898 (CrPC) — Section 1(2)(a), 109(c), 4(p)(s), 55(b)
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 9 of 15
High Courts15 May 1903
Nawab Assanullah Bahadur Vs Manjura Banu and others
Calcutta High Court · (1903) 05 CAL CK 0005
High Courts15 May 1903
The Solicitor to The Government of India Vs Madho Dhobi
Calcutta High Court · (1903) 05 CAL CK 0003
High Courts14 May 1903
Munna Lal Chowdhry Vs Padman Misser
Calcutta High Court · (1903) 05 CAL CK 0026
High Courts14 May 1903
Rajkishori Koer Vs Madan Mohan Singh
Calcutta High Court · (1904) ILR (Cal) 75
Civil Procedure Code, 1908 (CPC) — Section 54(b)Court Fees Act, 1870 — Section 17, 28
High Courts13 May 1903
Shama Churn Hui Vs Kanangai Chaitan Prosad and Others
Calcutta High Court · (1903) 05 CAL CK 0021
High Courts12 May 1903Dismissed
Durga Charan Agradani Vs Karamat Khan and Others
Calcutta High Court · (1903) 05 CAL CK 0045
High Courts11 May 1903Dismissed
Kali Charan Ghosal Vs Ram Chandba Mandal
Calcutta High Court · (1903) 05 CAL CK 0037
High Courts11 May 1903Allowed
Shabiuddin Vs Deomoorat Koer
Calcutta High Court · (1903) 05 CAL CK 0030
High Courts07 May 1903
Shoshi Bhushan Bose and others Vs Gobind Chandra Roy
Calcutta High Court · (1903) 05 CAL CK 0014
High Courts07 May 1903Dismissed
Hassan Raja Chaudry Vs Kailas Chandra Singha and Others
Calcutta High Court · (1903) 05 CAL CK 0007
High Courts05 May 1903
Sunder Koer Vs Chandishwar Prosad Singh
Calcutta High Court · (1903) 05 CAL CK 0036
High Courts05 May 1903
S.M. Bhugobati Pal Vs Mahomed Ali and another
Calcutta High Court · (1903) 05 CAL CK 0033
High Courts04 May 1903
Suraj Prosad Vs Standard Life Insurance Company
Calcutta High Court · (1903) 05 CAL CK 0028
High Courts04 May 1903
Hari Kissen Bhagat Vs Veliat Hossein
Calcutta High Court · (1903) 05 CAL CK 0016
High Courts04 May 1903
Promotha Nath Majumdar Vs Robert Watson and Co. Ld.
Calcutta High Court · (1903) 05 CAL CK 0011
High Courts01 May 1903
Nagendrabala Dassi Vs Guru Doyal Mukerji
Calcutta High Court · (1903) 05 CAL CK 0042
High Courts01 May 1903Dismissed
Gunindra Prosad Vs Jugmala Bibi
Calcutta High Court · (1903) 05 CAL CK 0035