High Courts25 Nov 1903
Raghunath Charan Singh Vs Shamo Koeri
Calcutta High Court · (1904) ILR (Cal) 344
Civil Procedure Code, 1882 — Section 57, 582, 622Suits Valuation Act, 1887 — Section 11
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 2 of 15
High Courts24 Nov 1903Dismissed
Srimutty Sibo Sundari Ghose Vs Raj Mohun Guho (Manager on behalf of Girish Chunder Chukrabutty and others)
Calcutta High Court · (1903) 11 CAL CK 0013
High Courts24 Nov 1903
Upendra Narain Bhuttacharjee Vs Pratap Chunder Pardhan
Calcutta High Court · (1904) ILR (Cal) 703
High Courts23 Nov 1903Dismissed
Syed Nawab Ali Chowdry Vs Hemanta Kumari Debi and Others
Calcutta High Court · (1903) 11 CAL CK 0014
High Courts20 Nov 1903Dismissed
Jogendra Nath Roy and Others Vs Deb Nath Chatterjee and Others
Calcutta High Court · (1903) 11 CAL CK 0007
High Courts20 Nov 1903
Sripati Charan Mundle and two others Vs Ram Kumar Bagdi and six others
Calcutta High Court · (1903) 11 CAL CK 0006
High Courts19 Nov 1903Dismissed
Raghub Prusti Vs Bhobui Sahoo and others
Calcutta High Court · (1903) 11 CAL CK 0002
High Courts12 Nov 1903
Ganesh Dutt Thakoor Vs Jewach Thakoorain
Calcutta High Court · (1904) ILR (Cal) 262
High Courts10 Nov 1903
Tamijuddi Vs Asgar Howladar
Calcutta High Court · (1909) ILR (Cal) 256
Bengal Tenancy Act, 1885 — Section 85
High Courts09 Nov 1903
Kishori Gir Vs Ram Narayan Gir and Others
Calcutta High Court · (1903) 11 CAL CK 0005
High Courts03 Sept 1903
Chandi Charan Dhar Vs Boistab Charan Dhar
Calcutta High Court · (1904) ILR (Cal) 284
Evidence Act, 1872 — Section 74, 76
High Courts03 Sept 1903
Sarat Chandra Mullick Vs Kanai Lall Chunder and others
Calcutta High Court · (1903) 09 CAL CK 0006
High Courts03 Sept 1903
Manorama Dassi Vs Kali Charan Banerjee
Calcutta High Court · (1904) ILR (Cal) 166
High Courts03 Sept 1903
Mafizuddin Vs Korbad Ali Chowdhuri
Calcutta High Court · (1904) ILR (Cal) 393
High Courts03 Sept 1903
Kali Krishna Sarkar Vs Raghunath Deb
Calcutta High Court · (1904) ILR (Cal) 224
Transfer of Property Act, 1882 — Section 90
High Courts03 Sept 1903
Sreemutty Monorama Dassee Vs Kally Churn Bonerjee and Others
Calcutta High Court · (1903) 09 CAL CK 0001
High Courts02 Sept 1903
Krishna Prosad Roy Vs Bipin Behary Roy
Calcutta High Court · (1904) ILR (Cal) 228
High Courts01 Sept 1903
Sheik Milan Vs Mohemed Ali and Others
Calcutta High Court · (1903) 09 CAL CK 0009
High Courts01 Sept 1903
The Emperor Vs Dina Bandhu Moitra
Calcutta High Court · (1903) 09 CAL CK 0005