High Courts03 Sept 1897
Abdool Latif Moonshi and Another Vs Jadub Chandra Mitter
Calcutta High Court · (1898) ILR (Cal) 216
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 3 of 15
High Courts03 Sept 1897Allowed
Dakhina Kali Debi Vs Jagadishwar Buttacharjee
Calcutta High Court · (1897) 09 CAL CK 0010
High Courts03 Sept 1897
Jogesh Chunder Patitunda and Another Vs Rohini Kumar Roy Chowdhry and Others
Calcutta High Court · 24 Ind. Cas. 215
Bengal Tenancy Act, 1885 — Section 167Evidence Act, 1872 — Section 13
High Courts02 Sept 1897
Guroo Churn Dutt and others Vs Krishna Moni Gupta and others
Calcutta High Court · (1897) 09 CAL CK 0006
High Courts02 Sept 1897Dismissed
Mahendra Nath Mukherjee and another Vs Jogendra Nath Roy Chaudhury, principal Defendant and others
Calcutta High Court · (1897) 09 CAL CK 0001
High Courts01 Sept 1897
Kedar Nath Bose and Others Vs Prohlad Teor and Others
Calcutta High Court · (1898) ILR (Cal) 302
High Courts01 Sept 1897
Ram Jewan Misser and Others Vs Jagarnath Pershad Singh and Others
Calcutta High Court · (1898) ILR (Cal) 450
Transfer of Property Act, 1882 — Section 68
High Courts30 Aug 1897
Padarath Ahir Vs Jagdeo Singh
Calcutta High Court · (1898) ILR (Cal) 285
Bengal Tenancy Act, 1885 — Section 121Limitation Act, 1963 — Section 22
High Courts30 Aug 1897
Banku Behary Sanyal and Another Vs Syama Churn Bhuttacharjee
Calcutta High Court · (1898) ILR (Cal) 322
High Courts30 Aug 1897
Golam Mahamad alias Alamgir Khan Chowdhury Vs Bhuban Mohan Moitra and others
Calcutta High Court · (1897) 08 CAL CK 0003
High Courts28 Aug 1897
Deputy Legal Remembrancer Vs Ahmad Ali
Calcutta High Court · (1898) ILR (Cal) 333
Criminal Procedure Code, 1898 (CrPC) — Section 399Reformatory Schools Act, 1897 — Section 7
High Courts27 Aug 1897
Upendra Lal Boral Vs Hem Chundra Boral
Calcutta High Court · (1898) ILR (Cal) 405
High Courts27 Aug 1897
Collector of Dinagepore Vs Girja Nath Roy and Others
Calcutta High Court · (1898) ILR (Cal) 346
Land Acquisition Act, 1894 — Section 18, 6Land Clauses Consolidation Act, 1845 — Section 63
High Courts16 Aug 1897
Radha Rani Dasi Vs Brindabun Chundra Basack
Calcutta High Court · (1898) ILR (Cal) 320
Succession Certificate Act, 1889 — Section 19
High Courts16 Aug 1897
Kudrathi Begum Vs Najibunnessa
Calcutta High Court · (1898) ILR (Cal) 93
Registration Act, 1877 — Section 35, 73, 76, 77
High Courts14 Aug 1897
In Re: Courjon
Calcutta High Court · (1898) ILR (Cal) 65
Administrator Generals Act, 1963 — Section 18, 26, 27, 29, 52
High Courts13 Aug 1897
Mahomed Abdul Hye Vs Gajraj Sahai
Calcutta High Court · (1898) ILR (Cal) 283
Public Demands Recovery Act — Section 2
High Courts13 Aug 1897Dismissed
Mussammat Mandit Koer and others Vs Phool Chand Lal and another
Calcutta High Court · (1897) 08 CAL CK 0004
High Courts04 Aug 1897
Harish Chandra Ghose Vs Ananta Charan Patra and others
Calcutta High Court · (1897) 08 CAL CK 0008