High Courts16 Jul 1897Dismissed
Mohim Chunder Sanyal and another Vs Kashi Kant Sanyal and others
Calcutta High Court · (1897) 07 CAL CK 0031
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 5 of 15
High Courts16 Jul 1897
Mathura Mohun Lahiri and Others Vs Uma Sundari Debi and Others
Calcutta High Court · (1898) ILR (Cal) 34
Bengal Tenancy Act, 1885 — Section 104, 106, 108
High Courts16 Jul 1897
Baidya Nath De Sarkar and Another Vs Ilim and Others
Calcutta High Court · (1898) ILR (Cal) 917
High Courts14 Jul 1897
Gyannessa and Others Vs Mobarakannessa and Others
Calcutta High Court · (1898) ILR (Cal) 210
Evidence Act, 1872 — Section 21(3)Transfer of Property Act, 1882 — Section 118
High Courts14 Jul 1897
Kasiswar Mukhopadhya Vs Mohendra Nath Bhandari and Others
Calcutta High Court · (1898) ILR (Cal) 136
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Jul 1897
Harehkrishna Das and others Vs Brindabun Shaha and others
Calcutta High Court · (1897) 07 CAL CK 0047
High Courts13 Jul 1897
Jogendra Nath Bhawmik and Joyram Pattak Vs Sangap Garo
Calcutta High Court · (1897) 07 CAL CK 0037
High Courts13 Jul 1897
Shama Churn Mitter and Others Vs Wooma Churn Haldar
Calcutta High Court · (1898) ILR (Cal) 36
High Courts13 Jul 1897
Durga Prasad Banerjee and Others Vs Lalit Mohon Singh Roy
Calcutta High Court · (1898) ILR (Cal) 86
High Courts13 Jul 1897
Achalabala Boss. Vs Surendra Nath Dey.
Calcutta High Court · (1897) ILR (Cal) 766
Transfer of Property Act, 1882 — Section 86, 88, 90, 94, 97
High Courts12 Jul 1897Dismissed
Gour Mohan Golui and Madhub Chandra Samanta Vs Dino Nath Karmakar and others
Calcutta High Court · (1897) 07 CAL CK 0027
High Courts12 Jul 1897
Karmokar and Others Vs Gout Mohun Gouli and Another
Calcutta High Court · (1898) ILR (Cal) 49
Limitation Act, 1963 — Article 120Specific Relief Act, 1877 — Section 42
High Courts12 Jul 1897
Koylash Chandra Dutt Vs Goluk Chunder Poddar and Mia Hossein and others
Calcutta High Court · (1897) 07 CAL CK 0006
High Courts10 Jul 1897Allowed
Hurdwar Singh and on his death his heir and legal representative Alakh Deo Narain Singh Vs Bhawani Pershad, Ghanasham Das alias Bharat Das, Benares Shahay and Lala Mahadeo Dutt
Calcutta High Court · (1897) 07 CAL CK 0029
High Courts09 Jul 1897
Aubhoya Churn Dey Roy and Another Vs Bissesswari and Others
Calcutta High Court · (1897) ILR (Cal) 889
Civil Procedure Code, 1882 — Section 409, 410, 413Limitation Act, 1963 — Section 4
High Courts09 Jul 1897
Dharam Chand Lal Vs Bhawani Misrain and Another
Calcutta High Court · (1898) ILR (Cal) 189
High Courts09 Jul 1897
Bhuggobutty Prosonno Sen Vs Gooroo Prosonno Sen and Others
Calcutta High Court · (1898) ILR (Cal) 112
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts08 Jul 1897
Sumbhu Nath Santra Mahapatra and Others Vs Surjamoni Dei and Others
Calcutta High Court · (1898) ILR (Cal) 187
High Courts08 Jul 1897
In Re: Mati Ghosh and Ichha Ghoshani
Calcutta High Court · (1897) 07 CAL CK 0005