High Courts28 Jun 1897
The Hon''ble Rai Eshan Chunder Mitter Bahadur, Chairman of the Hooghly And Chinsura Municipality Vs Banku Behari Pal
Calcutta High Court · (1897) 06 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 7 of 15
High Courts28 Jun 1897Dismissed
S.M. Chundra Moni Dassee Vs Mutty Lal Mullick and Others
Calcutta High Court · (1897) 06 CAL CK 0005
High Courts26 Jun 1897
Queen-Empress Vs Tomijuddi and Others
Calcutta High Court · (1897) ILR (Cal) 757
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts23 Jun 1897
Golam Gaffar Mandal and Others Vs Goljan Bibi and Others
Calcutta High Court · (1898) ILR (Cal) 109
High Courts18 Jun 1897
Bishen Perkash Narain Singh Vs Munni Ram Chowdhry
Calcutta High Court · (1897) ILR (Cal) 878
High Courts17 Jun 1897
Kali Kishore Deb Sarkar Vs Guru Prosad Sukul
Calcutta High Court · (1898) ILR (Cal) 99
High Courts09 Jun 1897Dismissed
Charles Stuart Vs Patrick Playfair and another
Calcutta High Court · (1897) 06 CAL CK 0014
High Courts09 Jun 1897Dismissed
Karaman Sing and Ram Narayan Sing Vs Norman Cockell and The Eastern Mortgage and Agency Company, Ld., and others
Calcutta High Court · (1897) 06 CAL CK 0008
High Courts07 Jun 1897
Kali Prosanno Ghose Vs Rajani Kant Chatterjee and Another
Calcutta High Court · (1898) ILR (Cal) 141
High Courts05 Jun 1897Dismissed
Amarendra Nath Chatterjee Vs Kally Kissen Tagore
Calcutta High Court · (1897) 06 CAL CK 0001
High Courts04 Jun 1897
Debendra Nath Mullick Vs Pulin Behary Mullick and Another
Calcutta High Court · (1897) ILR (Cal) 763
Transfer of Property Act, 1882 — Section 135, 84
High Courts03 Jun 1897
Gour Sunder Pershad Singh and Another Vs Koowar Singh
Calcutta High Court · (1897) ILR (Cal) 887
High Courts01 Jun 1897
Doyamoyi Dasi Vs Sarat Chunder Mojumdar and Others
Calcutta High Court · (1898) ILR (Cal) 175
High Courts01 Jun 1897
Bhola Nath Bhattacharjea Vs Kanti Chandra Bhattacharjea
Calcutta High Court · (1897) 06 CAL CK 0017
High Courts27 May 1897Dismissed
In Re: Brijmohun Dobay, an Insolvent
Calcutta High Court · (1897) 05 CAL CK 0016
High Courts25 May 1897Dismissed
Bhimal Das and others Vs Musst. Ganesha koer
Calcutta High Court · (1897) 05 CAL CK 0006
High Courts21 May 1897Dismissed
Ram Rangini Chanda Chowdhurani And Another Vs Chandra Benode Pal And Others
Calcutta High Court · (1897) 05 CAL CK 0002
High Courts20 May 1897
Tulsi Bewah Vs Sweeney
Calcutta High Court · (1897) ILR (Cal) 881
Prevention of Cruelty to Animals Act, 1890 — Section 3
High Courts19 May 1897
Omrita Nath Mitter Vs Administrator-General of Bengal
Calcutta High Court · (1898) ILR (Cal) 54
Administrator Generals Act, 1963 — Section 35Interest Act, 1839 — Section 1Probate and Administration Act, 1881 — Section 104