High Courts03 May 1897
Kazem Sheik and others Vs Danesh Sheik
Calcutta High Court · (1897) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 9 of 15
High Courts01 May 1897
Pryag Singh Vs Raju Singh and Others
Calcutta High Court · (1898) ILR (Cal) 203
High Courts30 Apr 1897
Akikunnissa Bibee Vs Roop Lal Das and Another
Calcutta High Court · (1898) ILR (Cal) 133
High Courts29 Apr 1897
Perma Roy and Another Vs Kishen Roy and Others
Calcutta High Court · (1898) ILR (Cal) 90
Estates Partition Act, 1897 — Section 34Evidence Act, 1872 — Section 35
High Courts29 Apr 1897
Biswa Nath Bhuttacharjee Vs Mohesh Chandra Bhuttacharjee and Another
Calcutta High Court · (1898) ILR (Cal) 250
Probate and Administration Act, 1881 — Section 98
High Courts29 Apr 1897
Mahesh Chundra Bhuttacharji and Nilkamal Bhuttacharji Vs Bishwa Nath Buttacharji
Calcutta High Court · (1897) 04 CAL CK 0002
High Courts27 Apr 1897
Hamidunnissa Bibi and Another Vs Gopal Chandra Malakar
Calcutta High Court · (1897) ILR (Cal) 661
Provincial Small Cause Courts Act, 1887 — Section 15(3)Suits Valuation Act, 1887 — Section 11
High Courts26 Apr 1897
Kali Kisore Chowdhury Vs Gopi Mohan Roy Chowdhury and others
Calcutta High Court · (1897) 04 CAL CK 0004
High Courts22 Apr 1897Dismissed
Mohima Chunder Roy Chowdhuri, and on his death Jnanada Sundari Chowdhurani, executrix under his Will Vs Gouri Nath Dev Chowdhuri and others
Calcutta High Court · (1897) 04 CAL CK 0001
High Courts14 Apr 1897
Chuttu Lal Vs Bhugwati Prosad and others
Calcutta High Court · (1897) 04 CAL CK 0020
High Courts14 Apr 1897
Lalla Saligram Singh Vs Mohunt Ramgir
Calcutta High Court · (1897) 04 CAL CK 0003
High Courts09 Apr 1897
Rajaram Pandey Vs Raghubansman Tewary and Others
Calcutta High Court · (1897) ILR (Cal) 563
High Courts09 Apr 1897
Sadho Misser and Another Vs Golab Singh and Others
Calcutta High Court · (1897) 04 CAL CK 0009
High Courts08 Apr 1897Dismissed
Girindra Chandra Ganguli and others Vs Rajendra Nath Chatterjee
Calcutta High Court · (1897) 04 CAL CK 0019
High Courts08 Apr 1897
Lutchmee Narain and Others Vs Byjanauth Lahia and Others
Calcutta High Court · (1897) ILR (Cal) 437
High Courts07 Apr 1897
Hara Chand Dass Vs Alokeshi Dassi
Calcutta High Court · (1897) ILR (Cal) 897
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts06 Apr 1897
Jogendra Nath Roy Bahadur Vs J.C. Price
Calcutta High Court · (1897) ILR (Cal) 584
Penal Code, 1860 (IPC) — Section 109, 386
High Courts06 Apr 1897
The Empress Vs Kayemulla Mundle and others
Calcutta High Court · (1897) 04 CAL CK 0006
High Courts05 Apr 1897
Mahomed Hamidulla Vs Tohurennissa Bibi and Others
Calcutta High Court · (1898) ILR (Cal) 155
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts02 Apr 1897
Pran Nath Roy Vs Mohesh Chandra Moitra and Others
Calcutta High Court · (1897) ILR (Cal) 546
Civil Procedure Code, 1908 (CPC) — Section 13