High Courts02 Apr 1897
Kishori Mohun Roy Chowdhry and Others Vs Nund Kumar Ghosal and Others
Calcutta High Court · (1897) ILR (Cal) 720
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 10 of 15
High Courts02 Apr 1897
Meerza Kuratul-Ain Bahadur and Another Vs L.P.D. Broughton
Calcutta High Court · (1897) 04 CAL CK 0005
High Courts30 Mar 1897
Raghubar Dyal Vs Ram Rakhan Lall and another
Calcutta High Court · (1897) 03 CAL CK 0010
High Courts30 Mar 1897Dismissed
Saroda Charan Bandopadhaya Vs Kista Mohun Bhattacharjee and others
Calcutta High Court · (1897) 03 CAL CK 0004
High Courts29 Mar 1897
Asimaddi and others Vs Govinda Baidya
Calcutta High Court · (1897) 03 CAL CK 0011
High Courts26 Mar 1897
Hari Nath Karmakar and others Vs Raj Chandra Karmakar and another
Calcutta High Court · (1897) 03 CAL CK 0041
High Courts26 Mar 1897Allowed
Rai Churn Ghose and others Vs Kumud Mohon Dutta Chaudhuri and others
Calcutta High Court · (1897) 03 CAL CK 0009
High Courts26 Mar 1897
Kristodhone Ghose Vs Brojo Gobindo Roy
Calcutta High Court · (1897) ILR (Cal) 895
Bengal Tenancy Act, 1885 — Section 29Contract Act, 1872 — Section 23, 24
High Courts25 Mar 1897Dismissed
Mati Lal Poddar Vs Nripendra Nath Ray Chowdhury and others
Calcutta High Court · (1897) 03 CAL CK 0003
High Courts24 Mar 1897
Hem Coomaree Dassee Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts24 Mar 1897
Adhar Chandra Dass Vs Lal Mohun Das and Others
Calcutta High Court · (1897) ILR (Cal) 778
Limitation Act, 1963 — Article 179(4)
High Courts24 Mar 1897Allowed
Sheikh Emtaz Ali Vs Jagat Chandra Banerjee
Calcutta High Court · (1897) 03 CAL CK 0014
High Courts23 Mar 1897
Rewat Lall and Others Vs Beni Prosad Sinha
Calcutta High Court · (1897) ILR (Cal) 746
Bengal Tenancy Act, 1885 — Section 161, 167Transfer of Property Act, 1882 — Section 73
High Courts23 Mar 1897
Bahabal Shah Vs Tarak Nath Chowdhry
Calcutta High Court · (1897) ILR (Cal) 691
Criminal Procedure Code, 1898 (CrPC) — Section 155, 156, 165Opium Act, 1878 — Section 9
High Courts20 Mar 1897
"Mary" Tug Company Ld. Vs The British India Steam Navigation Co.
Calcutta High Court · (1897) 03 CAL CK 0039
High Courts20 Mar 1897
Mahammad Mumtaz Ali Vs Ram Autar and Others
Calcutta High Court · (1898) ILR (Cal) 853
High Courts19 Mar 1897
Umesh Chandra Bhattacharjee Vs Jagadis Chandra Bhattacharjee and others
Calcutta High Court · (1897) 03 CAL CK 0034
High Courts19 Mar 1897
Ramjibun Serowgy Vs Oghore Nath Chatterjee
Calcutta High Court · (1898) ILR (Cal) 401
Evidence Act, 1872 — Section 92
High Courts17 Mar 1897
Grish Chunder Roy Vs Dwarkadass Agarwallah
Calcutta High Court · (1897) ILR (Cal) 528
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 417, 420
High Courts17 Mar 1897
Dwarika Nath Mukerjee Vs Dwijendra Nath Ghosal and Others
Calcutta High Court · 53 Ind. Cas. 103