High Courts03 Mar 1897
Syama Charan Mandal Vs Saim Mollah and others
Calcutta High Court · (1897) 03 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 12 of 15
High Courts02 Mar 1897
Empress Vs Ram Lal Acharjia, and another
Calcutta High Court · (1897) 03 CAL CK 0042
High Courts02 Mar 1897
Srimati Mallika Dasi Vs Ratanmani Chakervarti
Calcutta High Court · (1897) 03 CAL CK 0012
High Courts01 Mar 1897
Latif Hosein Vs Mohamed Abdul Hafiz and Others
Calcutta High Court · (1897) ILR (Cal) 524
High Courts27 Feb 1897
Fateh Chand Vs Durga Prosad, on behalf of the firm of Bishen Dyal, Hardyal
Calcutta High Court · (1897) 02 CAL CK 0004
High Courts26 Feb 1897Allowed
Raghu Nandan Jha and Others Vs Jalpa Pattap
Calcutta High Court · (1897) 02 CAL CK 0008
High Courts24 Feb 1897
Srinath Roy Vs Godadhur Das
Calcutta High Court · (1897) ILR (Cal) 348
Transfer of Property Act, 1882 — Section 59
High Courts23 Feb 1897
Rajah Sree Nath Roy Vs Gadadhar Das
Calcutta High Court · (1897) 02 CAL CK 0027
High Courts23 Feb 1897
Fattah Chand Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 364, 517
High Courts22 Feb 1897
Lutti Singh Vs The Behab Municipality
Calcutta High Court · (1897) 02 CAL CK 0002
High Courts18 Feb 1897
Baboo Lall and Os. Vs Joy Lall and Others
Calcutta High Court · (1897) ILR (Cal) 533
High Courts18 Feb 1897
Hazari Ram Vs Badai Ram and Nando Lal
Calcutta High Court · (1897) 02 CAL CK 0024
High Courts18 Feb 1897
Khakon Singh Vs Bash Dhary Gope
Calcutta High Court · (1897) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 148(b)
High Courts18 Feb 1897
Dal Koer Vs Lala Ramjewan Lal
Calcutta High Court · (1897) ILR (Cal) 406
Succession Act, 1925 — Section 111, 125
High Courts17 Feb 1897
Gupi Sundari Dasya Vs Shiha Haldar and Another
Calcutta High Court · (1897) ILR (Cal) 449
Civil Procedure Code, 1908 (CPC) — Section 16A
High Courts17 Feb 1897
Bama Sundari Dasi Vs Sukurullah Kazi and Others
Calcutta High Court · (1897) ILR (Cal) 404
Bengal Tenancy Act, 1885 — Section 153
High Courts17 Feb 1897Dismissed
Sibu Haldar and Madan Haldar Vs Gupi Sundari Dassya
Calcutta High Court · (1897) 02 CAL CK 0009
High Courts16 Feb 1897
T. Barlow and Others Vs Gobindram and Another
Calcutta High Court · (1897) ILR (Cal) 364
High Courts12 Feb 1897
Kally Dass Ahiri Vs Monmohini Dassee
Calcutta High Court · (1897) ILR (Cal) 440
Evidence Act, 1872 — Section 126
High Courts12 Feb 1897
Mathura Nath Sarkar and another Vs Umesh Chandra Sarkar
Calcutta High Court · (1897) 02 CAL CK 0001