COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 11 of 15
Pachkauri and Another Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 686
Sm. Raj Coomary Dassee Vs Preo Madhub Nundy and others
Calcutta High Court · (1897) 03 CAL CK 0013
Robert Wilson Vs Radha Dulari Koer and Musahar Gope and others
Calcutta High Court · (1897) 03 CAL CK 0008
Fassib-ad-din and Another Vs Abbas and Others
Calcutta High Court · (1897) ILR (Cal) 413
Hemadri Nath Khan and another Vs Raja Ramani Kant Roy and Debendra Chandra Basak and others
Calcutta High Court · (1897) 03 CAL CK 0043
Ramani Kanta Roy and Others Vs Hemadri Nath Khan, by his Mother and Guardian Jagadiswari Debi and Another
Calcutta High Court · (1897) ILR (Cal) 575
Ramanath Ghose Vs Brojodurlabh Sinha
Calcutta High Court · (1897) ILR (Cal) 908
Kailash Chandra Lahiry and Others Vs Jogodishury Debea
Calcutta High Court · (1897) ILR (Cal) 725
Ramohari Singh and Another Vs Moti Singh and Another
Calcutta High Court · (1897) ILR (Cal) 699
Srihari Banerjee and Another Vs Khitish Chandra Rai Bahadoor
Calcutta High Court · (1897) ILR (Cal) 569
Bhattu Mahton and Others Vs Pareman Dass and Others
Calcutta High Court · (1897) ILR (Cal) 672
Amrito Lall Dutt Vs Surnomoye Dassee
Calcutta High Court · (1897) ILR (Cal) 589
Ram Prosad Roy and others Vs Sooba Roy
Calcutta High Court · (1897) 03 CAL CK 0033
Narayani Dassi and Others Vs Pasupati Mohapatra
Calcutta High Court · (1897) ILR (Cal) 537
Sheosagar Singh and Others Vs Sitaram Singh
Calcutta High Court · (1897) 03 CAL CK 0025
Kailas Mondal Vs Baroda Sundari Dasya
Calcutta High Court · (1897) 03 CAL CK 0040
S. Cahoon Vs A. Mathews
Calcutta High Court · (1897) ILR (Cal) 494
Queen-Empress Vs Manick Chandra Sarkar
Calcutta High Court · (1897) ILR (Cal) 492