High Courts10 Feb 1897
Kali Krishna Tagore Vs Izzatannissa Khatun and Another
Calcutta High Court · (1897) ILR (Cal) 557
Provincial Small Cause Courts Act, 1887 — Section 15(2)
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 13 of 15
High Courts09 Feb 1897
Bhobotarini Debi and Kailas Chandra Shaha Vs Peari Lal Sanyal, Durga Nath Chakravarty and Rajani Nath Chakravarty
Calcutta High Court · (1897) 02 CAL CK 0025
High Courts09 Feb 1897
Dulhin Gulab Koer Vs Saturjit Pertap Bahadoor Sahi
Calcutta High Court · (1897) ILR (Cal) 469
High Courts09 Feb 1897
Peary Lall Sanyal and Others Vs Bhoba Tarini Debya and Ars.
Calcutta High Court · (1897) ILR (Cal) 646
Hindu Wills Act, 1870 — Section 3Succession Act, 1925 — Section 82
High Courts06 Feb 1897
Queen-Empress Vs Kayemullah Mandal and Others
Calcutta High Court · (1897) ILR (Cal) 429
Penal Code, 1860 (IPC) — Section 147
High Courts05 Feb 1897
Dengu Kazi. Vs Nobin Kissori Chowdhrani
Calcutta High Court · (1897) ILR (Cal) 462
Bengal Tenancy Act, 1885 — Section 105, 106, 108
High Courts05 Feb 1897
Kailash Chandra Pal and Another Vs Kunja Behari Poddar
Calcutta High Court · (1897) ILR (Cal) 391
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Feb 1897
Baiju Lal Parbatia and Others Vs Bulak Lal Pathuk
Calcutta High Court · (1897) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 26, 90
High Courts03 Feb 1897
Kisori Lal Goswami Vs Lala Shib Lall
Calcutta High Court · (1897) 02 CAL CK 0023
High Courts02 Feb 1897
Basunto Kumar Sircar Vs Bhut Nath Sircar and another
Calcutta High Court · (1897) 02 CAL CK 0028
High Courts02 Feb 1897
Dhan Kunwar and Others Vs Latifunnessa
Calcutta High Court · (1897) ILR (Cal) 382
Limitation Act, 1963 — Section 25
High Courts01 Feb 1897
Srinath Roy and Others Vs Ainaddi Haider
Calcutta High Court · (1897) ILR (Cal) 395
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 437
High Courts29 Jan 1897
Choutmull Doogur and Others Vs The Rivers Steam Navigation Company
Calcutta High Court · (1897) ILR (Cal) 786
Carriers Act, 1865 — Section 9
High Courts29 Jan 1897
Queen-Empress Vs Abbas Ali
Calcutta High Court · (1898) ILR (Cal) 512
Penal Code, 1860 (IPC) — Section 471
High Courts28 Jan 1897Dismissed
Rai Jung Bahadur Vs Rai Gudor Sahoy
Calcutta High Court · (1897) 01 CAL CK 0028
High Courts28 Jan 1897
Koylash Chandra De Vs Tarak Nath Mandal
Calcutta High Court · (1899) ILR (Cal) 572
Bengal Tenancy Act, 1885 — Section 153
High Courts28 Jan 1897
Saligram and Another Vs Kanti Chunder Mookerjee
Calcutta High Court · (1897) ILR (Cal) 319
High Courts28 Jan 1897
Pasput Gope and others Vs Ram Bhajan Ojha
Calcutta High Court · (1897) 01 CAL CK 0008
High Courts28 Jan 1897
Aukhoy Chandra Hati Vs Municipal Corporation
Calcutta High Court · (1897) ILR (Cal) 360
Calcutta Municipal Consolidation Act, 1876 — Section 335
High Courts27 Jan 1897
Empress, on the prosecution of Heramba Chandra Maitra Vs Kali Prasanna Kabyabisharad
Calcutta High Court · (1897) 01 CAL CK 0029