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1 paragraphs · 7 words
Banerjee and Rampini, JJ.—The appeal is rejected.
High CourtsDivision Bench(1897) 01 CAL CK 0016
Saligram and Another vs Kanti Chunder Mookerjee
Calcutta High Court · Decided on 28 January 1897 · Citation: (1897) ILR (Cal) 319
- HON’BLE JUDGES
- Rampini, J · Banerjee, J