High Courts18 May 1897Dismissed
Haladhar Mahato and Madhu Mahato Vs Kali Prasanna Ghose
Calcutta High Court · (1897) 05 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 8 of 15
High Courts17 May 1897
Ishan Chunder Das Sarkar Vs Bishu Sirdar and Others
Calcutta High Court · (1897) ILR (Cal) 825
Transfer of Property Act, 1882 — Section 53
High Courts17 May 1897Dismissed
Jotindra Mohan Pal and others Vs Godadhur Madak and others
Calcutta High Court · (1897) 05 CAL CK 0003
High Courts14 May 1897Dismissed
Rajah Khetter Kristo Mitter Vs Kumar Dinendra Narain Roy
Calcutta High Court · (1897) 05 CAL CK 0026
High Courts11 May 1897
Sheikh Abdulla Alias Chunda Vs Musammat Kutban and Others
Calcutta High Court · 29 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 182
High Courts10 May 1897
G. Benbow Vs W. Benbow
Calcutta High Court · (1897) ILR (Cal) 638
Criminal Procedure Code, 1898 (CrPC) — Section 177, 488
High Courts10 May 1897
Ambika Pershad Vs Chowdhry Keshri Sahai and Others
Calcutta High Court · (1897) ILR (Cal) 642
High Courts07 May 1897
Uma Sundari Devi Vs Bindu Bashini Chowdhrani and Another
Calcutta High Court · (1897) ILR (Cal) 759
High Courts06 May 1897Dismissed
Tara Das Malakar Vs Ram Doyal Malakar
Calcutta High Court · (1897) 05 CAL CK 0021
High Courts06 May 1897
Shew Sahay Singh Vs Mohibul Huq
Calcutta High Court · (1898) ILR (Cal) 85
Public Demands Recovery Act, 1880 — Section 2
High Courts05 May 1897
Mata Dayal Vs Queen-Empress.
Calcutta High Court · (1897) ILR (Cal) 755
Registration Act, 1877 — Section 74, 82
High Courts05 May 1897
Sarala Dasi and Others Vs Jogendra Narayan Basu and Another
Calcutta High Court · (1898) ILR (Cal) 246
High Courts05 May 1897
Sarat Chandra Purkayestha Vs Prokash Chundra Das Chowdhury and Others
Calcutta High Court · (1897) ILR (Cal) 751
High Courts05 May 1897Dismissed
Shaik Titu and others Vs Shaik Kalu and others and Abhoy Churn Mookerjee and others
Calcutta High Court · (1897) 05 CAL CK 0001
High Courts04 May 1897
Hamidunessa Bibi and another Vs Gopal Chandra Malakar
Calcutta High Court · (1897) 05 CAL CK 0027
High Courts04 May 1897
Mathura Nath Ghose Vs Nobin Chandra Kundu Biswas and Another
Calcutta High Court · (1897) ILR (Cal) 774
High Courts03 May 1897
Bihari Lal Paul Vs Gopal Lal Seal and others
Calcutta High Court · (1897) 05 CAL CK 0025
High Courts03 May 1897
Jasimaddin Sheikh Vs Ichohak Mistri
Calcutta High Court · (1897) 05 CAL CK 0008