High Courts07 Jul 1897Dismissed
Har Bhagat Das Marwari Vs Anandaram Marwari
Calcutta High Court · (1897) 07 CAL CK 0046
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 6 of 15
High Courts07 Jul 1897
Muhammad Yusuf-ud-Din Vs The Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 20
High Courts06 Jul 1897
Hrisikes Singha and another Vs Sadhu Charan Lohar and others
Calcutta High Court · (1897) 07 CAL CK 0045
High Courts06 Jul 1897
Durga Churn Law and Others Vs Achha Mian Ohowdhry and Others
Calcutta High Court · (1898) ILR (Cal) 146
Bengal Tenancy Act, 1885 — Section 103, 104(3), 143, 189
High Courts06 Jul 1897Dismissed
Acha Mian Chowdhury and others Vs Maharaja Durga Charan Law and others
Calcutta High Court · (1897) 07 CAL CK 0030
High Courts06 Jul 1897
Kashi Nath Naek Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 207
Penal Code, 1860 (IPC) — Section 109
High Courts05 Jul 1897Allowed
Kailash Chunder Das and another Vs Rama Nath Chaudhuri and another
Calcutta High Court · (1897) 07 CAL CK 0032
High Courts01 Jul 1897
Walter Rebells and another Vs Maria Rebells and others
Calcutta High Court · (1897) 07 CAL CK 0041
High Courts30 Jun 1897
Joy Prokash Singh and another Vs Abhoy Kumar Chund
Calcutta High Court · (1897) 06 CAL CK 0025
High Courts30 Jun 1897
Issur Chandra Dutt Vs Gopal Chandra Das
Calcutta High Court · (1898) ILR (Cal) 98
High Courts30 Jun 1897
Peary Mohun Mookerjee Vs Ambica Churn Bandopadbya, Chairman of the Municipal Commissioners of Utterparah
Calcutta High Court · (1897) ILR (Cal) 900
Bengal Municipal Act, 1932 — Section 363Civil Procedure Code, 1908 (CPC) — Section 13
High Courts29 Jun 1897
Lala Shib Lal, and others Vs Lala Gouri Prasad
Calcutta High Court · (1897) 06 CAL CK 0020
High Courts29 Jun 1897
Ishan Chunder Hazra and Others Vs Rameswar Mondol and Others
Calcutta High Court · (1897) ILR (Cal) 831
High Courts29 Jun 1897
Mokbul Hossain Vs Ameer Sheikh
Calcutta High Court · (1898) ILR (Cal) 131
Bengal Tenancy Act, 1885 — Section 181, 89
High Courts29 Jun 1897Dismissed
Raja Shoshee Shekhareswar Roy Vs Giris Chandra Lahiri and others
Calcutta High Court · (1897) 06 CAL CK 0002
High Courts28 Jun 1897
Sachitananda Mohapatra Vs Baloram Gorain and Others
Calcutta High Court · (1897) ILR (Cal) 644
High Courts28 Jun 1897
Dwarka Nath Dinda and Others Vs Grish Chunder Sasmal
Calcutta High Court · (1897) ILR (Cal) 640
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts28 Jun 1897
Banku Behari Pal Vs Chinsurah Municipality
Calcutta High Court · (1898) ILR (Cal) 160
Bengal Municipal Act, 1884 — Section 204Metropolis Management (Amendment) Act, 1852 — Section 75
High Courts28 Jun 1897
Maharamunnessa Bibi and Others Vs Safiur Rahman
Calcutta High Court · (1897) ILR (Cal) 832