High Courts03 Aug 1897
Sarat Chandra Banerjee and Another Vs Bhupendra Nath Basu and Others
Calcutta High Court · (1898) ILR (Cal) 103
Probate and Administration Act, 1881 — Section 2, 4, 90
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 4 of 15
High Courts02 Aug 1897Dismissed
Roma Nath Sen and others Vs Gouri Sankar Khatree
Calcutta High Court · (1897) 08 CAL CK 0014
High Courts30 Jul 1897Dismissed
Nekejaie Vs Nanda Dulal Bamke(sic) and Others
Calcutta High Court · (1897) 07 CAL CK 0044
High Courts30 Jul 1897
Musst. Bhikuo Koer Vs Musst. Chamela Koer
Calcutta High Court · (1897) 07 CAL CK 0028
High Courts30 Jul 1897Dismissed
Kali Kishore Pal Vs Abdul Karim and others
Calcutta High Court · (1897) 07 CAL CK 0009
High Courts28 Jul 1897
Brojo Nath Saikia and Others Vs Rami Deka
Calcutta High Court · (1898) ILR (Cal) 97
High Courts28 Jul 1897
Rami Deka Vs Poali Patgiri and others
Calcutta High Court · (1897) 07 CAL CK 0002
High Courts27 Jul 1897
Sreemutty Mohun Bibi Vs Saral Chand Mitter
Calcutta High Court · (1897) 07 CAL CK 0040
High Courts27 Jul 1897
Kali Prosunno Basu Roy and Others Vs Lal Mohun Guha Roy
Calcutta High Court · (1898) ILR (Cal) 258
Limitation Act, 1963 — Article 179
High Courts26 Jul 1897
In Re: Bireshwar Basu Majumdar and others
Calcutta High Court · (1897) 07 CAL CK 0036
High Courts26 Jul 1897
Goburdhone Saha and Another Vs Karuna Bewa and Others
Calcutta High Court · (1898) ILR (Cal) 75
Bengal Tenancy Act, 1885 — Section 44, 45
High Courts26 Jul 1897
Kanai Lal Gowala and Another Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 885
Penal Code, 1860 (IPC) — Section 341, 79
High Courts24 Jul 1897
Manmatha Nath Mitter and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1898) ILR (Cal) 194
Land Acquisition Act, 1870 — Section 13
High Courts23 Jul 1897Dismissed
Mukunda Chandra Sarma Sarkar Vs Arpan Ali Sheikh
Calcutta High Court · (1897) 07 CAL CK 0042
High Courts23 Jul 1897Dismissed
Durga Chunder Roy Vs Koilas Chunder Roy and others
Calcutta High Court · (1897) 07 CAL CK 0001
High Courts22 Jul 1897
Nuffer Chandra Pal Chowdhry and Another Vs Rajendra Lal Goswami
Calcutta High Court · (1898) ILR (Cal) 167
High Courts22 Jul 1897
Runjit Singh Vs Jagannath Prasad Gupta
Calcutta High Court · (1898) ILR (Cal) 354
Limitation Act, 1963 — Article 119
High Courts22 Jul 1897Dismissed
Gossain Ram Kissen Puri and another Vs Miah Jan Sheik
Calcutta High Court · (1897) 07 CAL CK 0011
High Courts20 Jul 1897
Ram Narain Joshy Vs Parmeswar Narain Mahta and Others
Calcutta High Court · (1898) ILR (Cal) 39
Civil Procedure Code, 1908 (CPC) — Section 25