High Courts26 Mar 1942
Jitendra Nath Ghose Vs Hrishikesh Banerjee and Others
Calcutta High Court · (1942) 03 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 8 of 12
High Courts24 Mar 1942
Sheikh Abdul Rahim alias S.A. Rahim Vs Mohamed Din and Another
Calcutta High Court · AIR 1943 Cal 42
Civil Procedure Code, 1908 (CPC) — Section 44A, 44A(3), 47
High Courts24 Mar 1942
Superintendent and Remembrancer of Legal Affairs Vs Golok Tikadar and Others
Calcutta High Court · AIR 1944 Cal 234
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 149, 201, 302
High Courts24 Mar 1942
Radhikalal Goswami and Others Vs Gopeswar Basu
Calcutta High Court · (1942) 03 CAL CK 0008
High Courts23 Mar 1942
Johurimull Jugalkishore Vs Kashiprosad Jhajharia
Calcutta High Court · AIR 1942 Cal 566
Arbitration Act, 1940 — Section 17
High Courts23 Mar 1942Dismissed
Babu Sailendra Nath Ghose Vs Babu Madan Mohan Mallick and Another
Calcutta High Court · (1942) 03 CAL CK 0035
High Courts23 Mar 1942
Kumar Jagadish Chandra Sinha Vs Munsur Molla and Others
Calcutta High Court · (1942) 03 CAL CK 0006
High Courts23 Mar 1942
Sital Chandra Dutta Vs Emperor
Calcutta High Court · AIR 1942 Cal 495
Penal Code, 1860 (IPC) — Section 326
High Courts20 Mar 1942
Abdul Waheb Howladar and Another Vs Sukumari Debi
Calcutta High Court · AIR 1942 Cal 568
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts20 Mar 1942
Bengal Nagpur Railway Co. Ltd. Vs Corporation of Calcutta
Calcutta High Court · AIR 1942 Cal 455
Calcutta Municipal Act, 1923 — Section 141
High Courts20 Mar 1942
Khagendra Nath Banerjee and Others Vs Sm. Rani Harshamukhi Dassi and Others
Calcutta High Court · AIR 1943 Cal 49
Bengal Sanitary Drainage Act, 1895 — Section 23
High Courts20 Mar 1942
Joykali Ganguly and Others Vs P. Banerjee, Sanitary Inspector, Howrah Municipality
Calcutta High Court · AIR 1943 Cal 88
Calcutta Municipal Act, 1923 — Section 3, 3(2)(c)(i), 406, 407
High Courts19 Mar 1942
Jitendra Nath Bera and Others Vs Makham Lal Bera
Calcutta High Court · AIR 1942 Cal 452
Bengal Money Lenders Act, 1940 — Section 36(6)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Mar 1942Dismissed
Upendra Nath Mallick and Another Vs Sashi Shekhar Bose and Others
Calcutta High Court · (1942) 03 CAL CK 0013
High Courts19 Mar 1942Dismissed
Ramesh Chandra Sarkar and Another Vs Annada Bala Devi
Calcutta High Court · (1942) 03 CAL CK 0011
High Courts18 Mar 1942Dismissed
The Bharat Insurance Co., Ltd. Vs Subal Chandra Kundu
Calcutta High Court · (1942) 03 CAL CK 0047
High Courts18 Mar 1942
Harendra Kumar Roy Vs Imamuddin Saha and Others
Calcutta High Court · AIR 1943 Cal 56
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Mar 1942
Bank of Baroda Ltd. Vs Punjab National Bank Ltd. and Others
Calcutta High Court · AIR 1942 Cal 562
Bills of Exchange Act, 1882 — Section 17(2)
High Courts17 Mar 1942
H.V. Low and Co. Ltd. Vs Raja Pramatha Nath Malia and Others
Calcutta High Court · AIR 1943 Cal 100
Court of Wards Act — Section 10C
High Courts17 Mar 1942
Emperor Vs Mohammad Sheik and Others
Calcutta High Court · AIR 1943 Cal 74
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 304, 323