High Courts22 May 1942
Dwarkadas Marwari and Others Vs Sm. Parbati Dassi and Others
Calcutta High Court · AIR 1942 Cal 486
Bengal Tenancy Act, 1885 — Section 18A
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 6 of 12
High Courts22 May 1942
Saradindu Mukherjee Vs Sm. Kunja Kamini Roy and Others
Calcutta High Court · AIR 1942 Cal 514
Bengal Tenancy Act, 1885 — Section 11Transfer of Property Act, 1882 — Section 108(J)
High Courts22 May 1942
Bijan Majumdar Vs Ranjit Lal Sen Gupta
Calcutta High Court · (1942) 05 CAL CK 0011
High Courts22 May 1942
Purna Chandra Pal and Others Vs Rai Mohan Pal and Others
Calcutta High Court · AIR 1943 Cal 45
High Courts21 May 1942
Hari Narayan Mukherjee Vs Hari Pada Misra
Calcutta High Court · (1942) 05 CAL CK 0023
High Courts21 May 1942
Manasha Charan Chatterjee of Village Gasdia Vs Jalkadar Dewan of Village Haridia and Another
Calcutta High Court · AIR 1943 Cal 102
Bengal Tenancy Act, 1885 — Section 74A, 74A(1)
High Courts21 May 1942
Bejoy Kumar Saha represented by his next Friend and Guardian Mother, Kuntalabala Dasi Vs Ramapati Basu, Receiver and Others
Calcutta High Court · AIR 1942 Cal 533
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts21 May 1942
Panchanon Ray and Others Vs Fazlur Rahman Chaudhury and Others
Calcutta High Court · AIR 1942 Cal 505
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts20 May 1942
B.A. Basil and Others Vs Charu Chandra Chatterjee
Calcutta High Court · (1942) 05 CAL CK 0005
High Courts19 May 1942
Biadyanath Dutt Vs Mritunjoy
Calcutta High Court · AIR 1944 Cal 318
Bengal Money Lenders Act, 1940 — Section 2(22), 36, 36(1)
High Courts19 May 1942
Mt. Debi Vs Official Assignee and Others
Calcutta High Court · AIR 1943 Cal 511
Presidency Towns Insolvency Act, 1909 — Section 31(1), 55, 56
High Courts15 May 1942Dismissed
Gurupada Bhowmic Vs Upendra Nath Dhar and Others
Calcutta High Court · (1942) 05 CAL CK 0024
High Courts14 May 1942
MERCANTILE BANK OF INDIA (AGENCY) LTD IN RE.
Calcutta High Court · (1942) 10 ITR 512
Income Tax Act, 1961 — Section 4(3)(i)
High Courts14 May 1942
Sita Nath Nandi and Others Vs Mangal Chandra Aich
Calcutta High Court · (1942) 05 CAL CK 0008
High Courts13 May 1942
HENRIKSEN (INSPECTOR OF TAXES) Vs GRAFTON HOTEL LTD.
Calcutta High Court · (1943) 11 ITR 10
Licensing (Consolidation) Act, 1910 — Section 14
High Courts12 May 1942
Shankar Lal Mulchand alias Sankar Lal M. Shah Vs Narayan Chandra Mullick
Calcutta High Court · (1942) 05 CAL CK 0020
High Courts12 May 1942
Bibi Samsunnehar Vs Hari Nath
Calcutta High Court · AIR 1943 Cal 91
Bengal Tenancy Act, 1885 — Section 29(b)
High Courts06 May 1942
Sankar Narain Ghosal Vs Amar Nath Mazumdar
Calcutta High Court · (1942) 05 CAL CK 0026