COURT ARCHIVE

Calcutta High Court judgments, 1925

670 judgments · page 32 of 34

High Courts20 Jan 1925

Ananta Kumar Saha and Amanda Chandra Saha Vs Sadhu Charan Saha Poddar Sadhu Charan Saha Poddar Vs Hem Chandra Saha Poddar

Calcutta High Court · AIR 1926 Cal 234 : 87 Ind. Cas. 751

Provincial Insolvency Act, 1920 — Section 24(2)

Read judgment

High Courts19 Jan 1925

Mahamad Kamel Vs Ahmad Ali and Others

Calcutta High Court · AIR 1925 Cal 1030 : 87 Ind. Cas. 746

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1908 — Section 20

Read judgment

High Courts19 Jan 1925

Abdul Azahar Chowdhury and Others Vs Collector of Backergunj

Calcutta High Court · AIR 1925 Cal 1168 : 87 Ind. Cas. 815

Bengal Tenancy Act, 1885 — Section 93, 99

Read judgment

High Courts19 Jan 1925

Adiladdi and Others Vs Emperor

Calcutta High Court · AIR 1926 Cal 423

Criminal Procedure Code, 1898 (CrPC) — Section 360

Read judgment

High Courts19 Jan 1925

Bama Charan Kar and Others Vs Pyari Mohan Gantam and Others

Calcutta High Court · 87 Ind. Cas. 581

Estates Partition Act, 1897 — Section 7

Read judgment

High Courts17 Jan 1925Allowed

Nabin Chandra Saha Poddar and Others Vs Dudu Mia and Others

Calcutta High Court · (1925) 01 CAL CK 0003

Read judgment

High Courts16 Jan 1925

Amur Krishna De Vs Rajendra Kumar De

Calcutta High Court · AIR 1925 Cal 1205

Transfer of Property Act, 1882 — Section 6

Read judgment

High Courts16 Jan 1925

Meser Bepari and Others Vs Emperor

Calcutta High Court · 87 Ind. Cas. 920

Criminal Procedure Code, 1898 (CrPC) — Section 364

Read judgment

High Courts16 Jan 1925

Amar Krishna De Vs Rajendra Kumar De

Calcutta High Court · 87 Ind. Cas. 790

Transfer of Property Act, 1882 — Section 43

Read judgment

High Courts16 Jan 1925

Manujendra Dutt Chowdhury and Others Vs Jnan Ranjan Somaddar and Others

Calcutta High Court · 87 Ind. Cas. 818

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10

Read judgment

High Courts16 Jan 1925

Messer Bepari and Others Vs King-Emperor

Calcutta High Court · AIR 1926 Cal 430

Criminal Procedure Code, 1898 (CrPC) — Section 364

Read judgment

High Courts15 Jan 1925

Jnanendra Nath Singha Roy Vs Rakhyakali Debi

Calcutta High Court · AIR 1925 Cal 1245 : 87 Ind. Cas. 986

Read judgment

High Courts15 Jan 1925

Chandra Kumar Kritiratna Bhattacharjee and Others Vs Alam Khan and Others

Calcutta High Court · 87 Ind. Cas. 546

Read judgment

High Courts15 Jan 1925

Ledu Molla and Others Vs Emperor

Calcutta High Court · AIR 1925 Cal 872

Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400

Read judgment

High Courts15 Jan 1925

Ledu Molla Vs Emperor

Calcutta High Court · (1925) ILR (Cal) 595

Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400

Read judgment

High Courts15 Jan 1925

Ledu Molla and Others and Asmatali Mirdha and Others Vs Emperor

Calcutta High Court · 87 Ind. Cas. 925

Penal Code, 1860 (IPC) — Section 400

Read judgment

High Courts14 Jan 1925

Nabin Chandra Chakrabarti and Others Vs Rustom Ali Chowkidar and Others

Calcutta High Court · AIR 1925 Cal 1086

Read judgment

High Courts14 Jan 1925

Jatindra Narain Bhaduri and Others Vs Chandra Nath Pramanik and Others

Calcutta High Court · AIR 1925 Cal 1247 : 87 Ind. Cas. 742

Read judgment

High Courts14 Jan 1925

Indra Narain Manna and Others Vs Srimati Sarbasona Dasi Srimati Sarbasona Dasi Vs Jatindra Nath Samanta and Others

Calcutta High Court · 87 Ind. Cas. 930

Read judgment

High Courts14 Jan 1925

Nabin Chandra Chakrabarti and Others Vs Rustom Ali Chowkidar and Others, Wajaddi Miji and Others and Hara Kumar Acharya and Others

Calcutta High Court · 87 Ind. Cas. 903

Bengal Tenancy Act, 1885 — Section 105

Read judgment