High Courts17 Feb 1925
Kanak Kanti Roy Chowdhury Vs Srishtidar Mondal and Another
Calcutta High Court · AIR 1925 Cal 1211
Bengal Tenancy Act, 1885 — Section 46
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 30 of 34
High Courts16 Feb 1925
Tara Prasanna Sinha and Others Vs Jnanendra Narayan Bagchi and Others
Calcutta High Court · AIR 1926 Cal 86
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Feb 1925
Rash Behari Mandal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1925 Cal 1023
High Courts16 Feb 1925
Maharaja Shashi Kanta Acharjya Bahadur Vs Manu Sheikh
Calcutta High Court · AIR 1925 Cal 1064
Bengal Tenancy Act, 1885 — Section 153
High Courts13 Feb 1925
Monmotho Nath Mukherjee and Others Vs Puran Chand Nahatta
Calcutta High Court · AIR 1925 Cal 703
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 35
High Courts13 Feb 1925
G.M. Hay and Another Vs Bonomali Mullick
Calcutta High Court · AIR 1925 Cal 791 : 88 Ind. Cas. 589
Calcutta Rent Act, 1920 — Section 11(4)(5)
High Courts13 Feb 1925
Kasem Molla and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 410
Criminal Procedure Code, 1898 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 301
High Courts13 Feb 1925
Executive Engineer, Nadia Rivers Division Vs Ashutosh Saha
Calcutta High Court · AIR 1925 Cal 921 : (1925) ILR (Cal) 573
Bengal Embankment Act, 1882 — Section 78
High Courts13 Feb 1925
Durjodhan Bhat Vs Emperor
Calcutta High Court · AIR 1925 Cal 1226 : (1925) ILR (Cal) 666
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts13 Feb 1925
Kasem Molla and Others Vs Emperor
Calcutta High Court · 90 Ind. Cas. 440
Criminal Procedure Code, 1898 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 147, 149, 304, 324
High Courts12 Feb 1925
Emperor Vs Premananda Dutt
Calcutta High Court · AIR 1925 Cal 876
Criminal Procedure Code, 1898 (CrPC) — Section 307, 807Penal Code, 1860 (IPC) — Section 302
High Courts12 Feb 1925
Keramat Mandal and Another Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 320
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 366
High Courts12 Feb 1925
Rahamali Howladar and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 1055
Criminal Procedure Code, 1898 (CrPC) — Section 289(2)Penal Code, 1860 (IPC) — Section 34, 364
High Courts12 Feb 1925
Keramat Mandal and Another Vs Emperor
Calcutta High Court · 92 Ind. Cas. 439
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 155(4)Penal Code, 1860 (IPC) — Section 366
High Courts11 Feb 1925
Gahur Howldar and Another Vs Emperor
Calcutta High Court · AIR 1926 Cal 793 : 94 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts11 Feb 1925
Sourendra Nath Mitter and Others Vs Sm. Tarubala Dassi
Calcutta High Court · AIR 1925 Cal 857
Civil Procedure Code, 1908 (CPC) — Section 109(a), 109(c)
High Courts11 Feb 1925
Sree Lal Chamaria Vs Sir Hariram Goenka and Another
Calcutta High Court · AIR 1926 Cal 181 : 88 Ind. Cas. 737
High Courts06 Feb 1925
Ishan Chandra Samanta Vs Hridoy Krishna Bose
Calcutta High Court · AIR 1925 Cal 1040
Criminal Procedure Code, 1898 (CrPC) — Section 356, 360
High Courts06 Feb 1925
Satindra Mohan Tagore Vs Bama Sundari Devi and Others
Calcutta High Court · 88 Ind. Cas. 512
Bengal Tenancy Act, 1885 — Section 7(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts06 Feb 1925
Satindra Mohun Tagore Vs Ramsundar Das and Others
Calcutta High Court · AIR 1926 Cal 239
Bengal Tenancy Act, 1885 — Section 105