High Courts04 Mar 1925
Kasiwar De Vs Aswini Kumar Pal and Others
Calcutta High Court · AIR 1926 Cal 249 : 90 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Section 46
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 28 of 34
High Courts04 Mar 1925
Sukhamayee Biswas Vs Monoranjan Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 428
Transfer of Property Act, 1882 — Section 6(e)
High Courts03 Mar 1925
Kumud Charan Roy Vs Sambhu Chandra Ghosh and Others
Calcutta High Court · 90 Ind. Cas. 827
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1963 — Article 11A, 3
High Courts03 Mar 1925
Srish Chandra Ghose and Others Vs Abani Nath Hazra
Calcutta High Court · AIR 1926 Cal 266 : 90 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 345, 427
High Courts03 Mar 1925
Baikuntha Chandra Dhupi and Others Vs Prahlad Chandra Dhupi and Others
Calcutta High Court · AIR 1926 Cal 426
High Courts02 Mar 1925
Kumar Arun Chandra Sinha Bahadur and Others Vs Hemanta Kumar Banerjee and Others
Calcutta High Court · 98 Ind. Cas. 663
Bengal Tenancy Act, 1885 — Section 105
High Courts27 Feb 1925
Gobinda Ramanuj Das Mohanta Vs Ram Charan Das
Calcutta High Court · (1925) ILR (Cal) 748
High Courts27 Feb 1925
Gobinda Ramanuj Das Mohanta Vs Ram Charan Das and Another
Calcutta High Court · AIR 1925 Cal 1107
High Courts27 Feb 1925
Sivadas Dutt and Another Vs Birendra Krishna Dutt
Calcutta High Court · AIR 1925 Cal 783
Bengal Tenancy Act, 1885 — Section 52
High Courts27 Feb 1925
Bharat Chandra Chakrabarty Vs Kiran Chandra Rai
Calcutta High Court · (1925) ILR (Cal) 766
Evidence Act, 1872 — Section 114(g)
High Courts26 Feb 1925
Srinath Bhattacharjee and Others Vs Jotindra Mohon Chatterjee
Calcutta High Court · AIR 1926 Cal 445
High Courts26 Feb 1925
Surendra Narain Sinha Vs Bijoy Singh Doodhoria
Calcutta High Court · (1925) ILR (Cal) 655
High Courts26 Feb 1925
Surendra Narayan Sinha and Others Vs Raja Bijoya Singh Dudhuria and Another
Calcutta High Court · AIR 1925 Cal 962
High Courts26 Feb 1925
Srinath Bhattacharjee and Others Vs Jotindra Mohan Chatterjee
Calcutta High Court · 89 Ind. Cas. 892
High Courts26 Feb 1925
Jamini Mohan Sarkar and Others Vs Jagabandhu Singh Chowdhury and Others
Calcutta High Court · 89 Ind. Cas. 927
High Courts26 Feb 1925
Nalini Ranjan Sen Gupta Vs Corporation Of Calcutta
Calcutta High Court · (1925) ILR (Cal) 983
High Courts26 Feb 1925
Nalini Ranjan Sen Gupta Vs The Corporation of Calcutta and Another
Calcutta High Court · AIR 1926 Cal 87 : 89 Ind. Cas. 781
High Courts26 Feb 1925
Surendra Narain Sinha and Others Vs Raja Bejoya Singh Dudhoria and Another
Calcutta High Court · 89 Ind. Cas. 785
High Courts26 Feb 1925
Jamini Mohan Sarkar and Others Vs Jagabandhusingh Chowdhury
Calcutta High Court · AIR 1926 Cal 295
High Courts25 Feb 1925
Matiur Rasul Vs Abdul Said
Calcutta High Court · AIR 1926 Cal 109 : 89 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47