High Courts18 Mar 1925
Bejoy Chand Mahatab Vs Beni Madhab Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 936 : 90 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 153, 30(6)
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 26 of 34
High Courts18 Mar 1925
Gus Alexander Mackenzie Vs Himalaya Assurance Co., Ltd. and Another
Calcutta High Court · AIR 1926 Cal 745 : 94 Ind. Cas. 381
High Courts18 Mar 1925
Bejoy Chand Mahatab Vs Beni Madhab Chaudhury
Calcutta High Court · (1925) ILR (Cal) 689
Bengal Tenancy Act, 1885 — Section 153(b), 30(b)
High Courts18 Mar 1925
Satish Chandra Ghosh Vs Debendra Nath De and Another
Calcutta High Court · AIR 1926 Cal 264 : 90 Ind. Cas. 820
Bengal Tenancy Act, 1885 — Section 50Letters Patent Act, 1865 — Section 15
High Courts17 Mar 1925
Dukhu Mia and Others and Niamat Sarkar alias Naimuddin Sarkar and Others Vs Maharaj Jagadish Nath Roy Bahadur
Calcutta High Court · 90 Ind. Cas. 564
Bengal Tenancy Act, 1885 — Section 30, 32(2)
High Courts17 Mar 1925
Hari Mati Dasi Vs Hari Dasi Dasi
Calcutta High Court · AIR 1925 Cal 991
Criminal Procedure Code, 1898 (CrPC) — Section 147(2), 438
High Courts17 Mar 1925
Dhirendra Nath Ghose and Others Vs Charushashi Debya
Calcutta High Court · 90 Ind. Cas. 431
Bengal Tenancy Act, 1885 — Section 105, 150Transfer of Property Act, 1882 — Section 52
High Courts17 Mar 1925
Srimati Achola Sundari Debi Vs Srimati Doman Sundari Debi and Others
Calcutta High Court · AIR 1926 Cal 150 : 90 Ind. Cas. 774
Limitation Act, 1963 — Section 20
High Courts17 Mar 1925
Dukhu Mia and Others Vs Jagdish Nath Roy Bahadui
Calcutta High Court · AIR 1926 Cal 359
Bengal Tenancy Act, 1885 — Section 30
High Courts16 Mar 1925
Nabadwip Municipality Vs Purna Chandra Mukerji
Calcutta High Court · AIR 1925 Cal 934
Bengal Municipal Act, 1932 — Section 202Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts16 Mar 1925
Saroda Charan Mistri and Another Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 795 : 87 Ind. Cas. 606
Criminal Procedure Code, 1898 (CrPC) — Section 307, 439Penal Code, 1860 (IPC) — Section 302, 328
High Courts16 Mar 1925
Nabin Chandra Biswas Vs Abdul Aziz and Others
Calcutta High Court · AIR 1926 Cal 337
High Courts16 Mar 1925
Nabadwip Municipality Vs Purna Chandra Mukherji
Calcutta High Court · (1925) ILR (Cal) 670
Bengal Municipal Act, 1932 — Section 178, 202Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts16 Mar 1925
Chandra Kumar Shaha Choudhury and Others Vs Moulvi Mafizar Rahman Choudhury and Others
Calcutta High Court · 90 Ind. Cas. 832
Letters Patent Act, 1865 — Section 15
High Courts16 Mar 1925
Mohammed Kamil and Others Vs Haji Hedayetulla
Calcutta High Court · 90 Ind. Cas. 492
High Courts16 Mar 1925
Abinash Chandra Chowdhury Vs Tarini Charan Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 782 : 95 Ind. Cas. 117
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Mar 1925
Legal Remembrancer Vs Jafar Raki
Calcutta High Court · (1925) ILR (Cal) 668
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(2)
High Courts13 Mar 1925
Sheikh Sadir and Others Vs Sabarali
Calcutta High Court · AIR 1925 Cal 736
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts13 Mar 1925
Dhirendra Nath Roy and Others Vs Ahamed Mia and Others
Calcutta High Court · 97 Ind. Cas. 279
High Courts13 Mar 1925
Jogendra Narayan Das Vs Satyendra Chandra Ghosh Moulik
Calcutta High Court · AIR 1925 Cal 790 : 90 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13