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Calcutta High Court judgments, 1925

670 judgments · page 25 of 34

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High Courts23 Mar 1925

Sudhamoy Das Vs Chairman, Krishnagar Municipality

Calcutta High Court · AIR 1925 Cal 1026

Motor Vehicles Act, 1988 — Section 16
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High Courts23 Mar 1925

Eastern Mortgage and Agency Co. Ltd. and Another Vs Mahammed Fazlul Karim

Calcutta High Court · AIR 1926 Cal 385

Contract Act, 1872 — Section 69
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High Courts23 Mar 1925

Pratap Chandra Guha Roy Vs Emperor

Calcutta High Court · AIR 1925 Cal 1121 : 90 Ind. Cas. 387

Penal Code, 1860 (IPC) — Section 499, 500
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High Courts23 Mar 1925

Jotindra Nath Dutt Vs Debendra Nath Dutt

Calcutta High Court · AIR 1925 Cal 998 : 95 Ind. Cas. 259

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High Courts23 Mar 1925

Eastern Mortgage and Agency Co., Ltd., and T.C. Tweedie Vs Muhammad Fuzlul Karim and Another

Calcutta High Court · (1925) ILR (Cal) 914

Contract Act, 1872 — Section 69
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High Courts23 Mar 1925

The Eastern Mortgage and Agency Co., Ltd. and Others Vs Moulvi Mohammad Fazlul Karim and Another

Calcutta High Court · 90 Ind. Cas. 851

Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55
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High Courts20 Mar 1925

Gobinda Chandra Basak Vs Parsa Nath Nag Biswas and Others

Calcutta High Court · AIR 1926 Cal 231 : 89 Ind. Cas. 116

Transfer of Property Act, 1882 — Section 74
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High Courts20 Mar 1925

Nawab Murtaza Begum Vs Jogendra Nath Roy and Others

Calcutta High Court · 90 Ind. Cas. 724

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts20 Mar 1925

Murtaza Begum Vs Jogendra Nath Roy and Others

Calcutta High Court · AIR 1926 Cal 344

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High Courts20 Mar 1925

Nabin Chandra Kapali Vs Gour Mohan Mistiri

Calcutta High Court · 90 Ind. Cas. 756

Bengal Tenancy Act, 1885 — Section 153
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High Courts20 Mar 1925

The Official Trustee of Bengal Vs W.G. Bowden

Calcutta High Court · AIR 1926 Cal 624 : 94 Ind. Cas. 857

Calcutta Rent Act, 1920 — Section 11(1)
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High Courts20 Mar 1925

Nabin Chandra Kapali Vs Gour Mohan Mistri and Others

Calcutta High Court · AIR 1926 Cal 369

Bengal Tenancy Act, 1885 — Section 153
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High Courts19 Mar 1925

In Re: An Attorney

Calcutta High Court · (1925) ILR (Cal) 795

Letters Patent Act, 1865 — Section 10
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High Courts19 Mar 1925

Hazi Munshi Fazuluddin Mahammad Vs Khetra Ghorai and Others

Calcutta High Court · 90 Ind. Cas. 866

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High Courts19 Mar 1925

(Hazi Munshi) Fazlu-uddin Mohammad Vs Khetra Ghorai and Others

Calcutta High Court · AIR 1926 Cal 167

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High Courts19 Mar 1925

Jabed Ali Talukdar and Others Vs Surendra Nath Bandopadhya and Others

Calcutta High Court · AIR 1926 Cal 351

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High Courts19 Mar 1925

In Re: Attorney

Calcutta High Court · AIR 1925 Cal 1084

Letters Patent Act, 1865 — Section 10
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High Courts19 Mar 1925

Peary Lal Mullik Vs Surendra Nath and Others

Calcutta High Court · AIR 1925 Cal 1233

Civil Procedure Code, 1908 (CPC) — Section 91
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High Courts19 Mar 1925

Monoranjan Adya Vs Bijoy Kumar Adya and Others

Calcutta High Court · 90 Ind. Cas. 729

Probate and Administration Act, 1881 — Section 86
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High Courts19 Mar 1925Allowed

Ambikamoni Dasi Vs Khettra Ghosai and Others

Calcutta High Court · (1925) 03 CAL CK 0001

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