High Courts02 Apr 1925
Gopi Mohan Mazumdar and Another Vs Nawab Bahadur of Murshidabad
Calcutta High Court · AIR 1925 Cal 954
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 23 of 34
High Courts02 Apr 1925
Abdul Hamid Choudhuri and Another Vs Brojendra Kumar Roy Choudhury and Another
Calcutta High Court · AIR 1926 Cal 290 : 90 Ind. Cas. 643
Bengal Tenancy Act, 1885 — Section 103B
High Courts02 Apr 1925
Baikuntha Nath Chakravarti and Others Vs Umanath Chakravarti and Others
Calcutta High Court · 88 Ind. Cas. 498
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts01 Apr 1925
Khatemy Chhaikuddin Chaudhury and Others Vs Ram Narain Ghose and Others
Calcutta High Court · 90 Ind. Cas. 617
Bengal Tenancy Act, 1885 — Section 61
High Courts01 Apr 1925
Ananta Dew Adhikar Goswami Vs Joydeb Sarma and Others
Calcutta High Court · AIR 1925 Cal 1244
Limitation Act, 1908 — Section 10
High Courts01 Apr 1925
(Khatemey) Chhaikuddin Choudhury and Another Vs Ram Narayan Ghose and Others
Calcutta High Court · AIR 1926 Cal 364(1)
Bengal Tenancy Act, 1885 — Section 61
High Courts31 Mar 1925
Sashi Mohan Tarkasastri and Others Vs Meajan Haji and Others
Calcutta High Court · AIR 1926 Cal 255 : 90 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 67
High Courts31 Mar 1925
Rahim Sheikh Vs Salim-Ud-Din Ahammad and Others
Calcutta High Court · AIR 1926 Cal 1229
Bengal Tenancy Act, 1885 — Section 153(b)
High Courts31 Mar 1925
Rahim Sheikh Vs Munshi Salim-ud-Din Ahammad
Calcutta High Court · 97 Ind. Cas. 138
High Courts31 Mar 1925
Jogesh Chandra Ghose and Another Vs Sreemutty Chapala Sundari Basu and Another
Calcutta High Court · 90 Ind. Cas. 594
High Courts31 Mar 1925
Jogesh Chandra Ghose and Another Vs Chapala Sundari Basu and Another
Calcutta High Court · AIR 1926 Cal 383
High Courts30 Mar 1925
Niranka Sashi Roy and Another Vs Swarganath Banerjee
Calcutta High Court · AIR 1926 Cal 95 : 90 Ind. Cas. 121
Civil Procedure Code, 1908 (CPC) — Section 99Partition Act, 1893 — Section 4
High Courts30 Mar 1925
Ajit Kumar Shaha Vs Mritunjoy Kundu and Others
Calcutta High Court · AIR 1925 Cal 1136
High Courts30 Mar 1925
Janakinath Singha Roy Vs Nirode Baran Roy and Others
Calcutta High Court · AIR 1926 Cal 175 : 90 Ind. Cas. 811
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1908 — Section 5
High Courts30 Mar 1925
Hochanuddi and Another Vs Abdul Hakim Mridha and Another
Calcutta High Court · 90 Ind. Cas. 816
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts30 Mar 1925
Hochanuddi and Another Vs Abdul Hakim Mridha and Others
Calcutta High Court · AIR 1926 Cal 158
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts27 Mar 1925
Sreelal Manglulal Vs Lister Antiseptic Dressing Co. Ltd.
Calcutta High Court · AIR 1925 Cal 1062
Companies Act, 1913 — Section 89
High Courts27 Mar 1925
Amir Chand Khanna Vs Anukul Chandra Bhandari and Others
Calcutta High Court · AIR 1926 Cal 160
Provincial Insolvency Act, 1920 — Section 33(3)