High Courts29 Apr 1925
Surendra Nath Banerjee and Others Vs Shoshi Bhusan Sarkar and Others
Calcutta High Court · AIR 1926 Cal 437
Criminal Procedure Code, 1898 (CrPC) — Section 147
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 21 of 34
High Courts29 Apr 1925
Surendra Nath Banerjee Vs Shashi Bhushan Sarkar
Calcutta High Court · (1925) ILR (Cal) 959 : 92 Ind. Cas. 223
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145(2)
High Courts28 Apr 1925
Jorina Aktar Khatun Vs Hafezuddin Khan and Another
Calcutta High Court · AIR 1926 Cal 242 : 90 Ind. Cas. 633
Penal Code, 1860 (IPC) — Section 147
High Courts28 Apr 1925
In Re: A.E. Alexander and Co. Ltd. (In Liquidation)
Calcutta High Court · AIR 1925 Cal 852
Companies Act, 1956 — Section 235
High Courts28 Apr 1925
In Re: A.E. Alexander and Co. Ltd. in Liquidation
Calcutta High Court · 88 Ind. Cas. 672
Companies Act, 1956 — Section 235
High Courts28 Apr 1925
Dhirajuddin Bepari Vs Baharulla Sheikh and Another
Calcutta High Court · AIR 1926 Cal 318
High Courts28 Apr 1925
Behari Lal Manna Vs Mural Dhar and Another
Calcutta High Court · AIR 1926 Cal 287 : 90 Ind. Cas. 567
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts28 Apr 1925
Abdul Rahaman Mia and Others Vs Salimannessa Bibi and Another
Calcutta High Court · AIR 1926 Cal 416
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 99
High Courts28 Apr 1925
Abdul Rahman Mia and Others Vs Srimati Salimannessa Bibi and Another
Calcutta High Court · 89 Ind. Cas. 121
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 99
High Courts27 Apr 1925
Durlav Chandra Chowdhuri and Others Vs Jamiruddin Ahamed Chowdhuri and Others
Calcutta High Court · 90 Ind. Cas. 405
Bengal Tenancy Act, 1885 — Section 160(g), 167
High Courts26 Apr 1925
Dhirajuddin Bepari Vs Baharulla Sheikh and Another
Calcutta High Court · 90 Ind. Cas. 630
High Courts25 Apr 1925Dismissed
Jorina Aktar Khatun Vs Hafizuddin Khan
Calcutta High Court · (1925) 04 CAL CK 0003
High Courts24 Apr 1925
Mohini Mohan Saha Chowdhury and Others Vs Meajan and Others
Calcutta High Court · 90 Ind. Cas. 673
High Courts23 Apr 1925
Sreemati Rakhya Mani Debi Vs Paramesh Chakrabarti
Calcutta High Court · 96 Ind. Cas. 89
High Courts23 Apr 1925
Walter Mitchell Vs A.K. Tennent
Calcutta High Court · AIR 1925 Cal 1007 : 90 Ind. Cas. 59
Contract Act, 1872 — Section 30
High Courts23 Apr 1925
Walter Mitchell Vs A. K. Tennent
Calcutta High Court · (1925) ILR (Cal) 677
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 92, 92(3)
High Courts23 Apr 1925
In Re: Gopaldas Aurora
Calcutta High Court · AIR 1926 Cal 640 : 94 Ind. Cas. 793
Presidency Towns Insolvency Act, 1909 — Section 15
High Courts23 Apr 1925
Gopal Chandra Banerjee Vs Bhutnath Sasmal and Another
Calcutta High Court · 92 Ind. Cas. 411
Bengal Tenancy Act, 1885 — Section 25
High Courts22 Apr 1925
Priya Nath Chatterjee and Another Vs Lakshmi Narayan Bhattacharjee and Another
Calcutta High Court · AIR 1925 Cal 1139
High Courts22 Apr 1925
Pria Nath Chatterjee and Another Vs Lakshmi Narayan Bhattacharjya and Another
Calcutta High Court · 90 Ind. Cas. 835