High Courts06 May 1925
Purna Chandra Chatterjee Vs Narendra Nath Chowdhury
Calcutta High Court · (1925) ILR (Cal) 894
Bengal Tenancy Act, 1885 — Section 105, 109
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 20 of 34
High Courts05 May 1925
(Hafez) Ahmed Yar Khan Vs Dina Nath Sadhukhan
Calcutta High Court · AIR 1925 Cal 1148 : 90 Ind. Cas. 40
Limitation Act, 1963 — Article 12
High Courts05 May 1925
Naresh Chandra Bose Vs Krishna Bhabini Dasi
Calcutta High Court · AIR 1926 Cal 505 : 94 Ind. Cas. 997
High Courts04 May 1925
Srimati Jamila Khatun and Others Vs Gour Mohan Dutta
Calcutta High Court · AIR 1926 Cal 979 : 91 Ind. Cas. 675
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 May 1925
Mahammed Ismail and Others Vs Sharfatullah and Others
Calcutta High Court · 90 Ind. Cas. 763
Limitation Act, 1963 — Article 148, 19
High Courts04 May 1925
Sri Sri Newal Kishore Jew Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1926 Cal 187 : 89 Ind. Cas. 671
High Courts03 May 1925
Baikuntha Chandra Dhupi and Others Vs Prahlad Chandra Dhupi and Others
Calcutta High Court · 88 Ind. Cas. 583
High Courts01 May 1925
Ramjoo mahomed Vs Haridas Mullick and Others
Calcutta High Court · AIR 1925 Cal 1087 : (1925) ILR (Cal) 695
Registration Act, 1908 — Section 17(2)(v), 17(d)
High Courts01 May 1925
Rakhal Chandra Bardhan Vs Prosad Chandra Chatterjee and Others
Calcutta High Court · AIR 1926 Cal 73 : 90 Ind. Cas. 229
Registration Act, 1908 — Section 58(1)(e)
High Courts01 May 1925
Emperor Vs Mofizel Peada
Calcutta High Court · AIR 1925 Cal 909
Penal Code, 1860 (IPC) — Section 302, 342
High Courts01 May 1925
Panchi Dasi by her next friend Gopi Nath Saha Vs Khiroda Dasi and Others
Calcutta High Court · AIR 1926 Cal 171 : 90 Ind. Cas. 727
High Courts30 Apr 1925
Rameshwar Marwari Vs Upendranath Das Sarkar
Calcutta High Court · 90 Ind. Cas. 463
Contract Act, 1872 — Section 15, 16, 23
High Courts30 Apr 1925
Ram Chandra Agarwala and Another Vs Syameswari Dasya
Calcutta High Court · 90 Ind. Cas. 98
High Courts30 Apr 1925
Girish Chandra Choudhury and Others Vs Gopal Chandra Poddar and Others
Calcutta High Court · AIR 1925 Cal 1184
High Courts30 Apr 1925
Ramchandra Agarwala and Another Vs Syameswari Dasya
Calcutta High Court · AIR 1925 Cal 1171
High Courts30 Apr 1925
Sarba Sundari (Baxi) Dassi Vs Panchanon Ray
Calcutta High Court · AIR 1926 Cal 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Apr 1925
Karuna Charan Das Vs Krishna Sundar Majumdar
Calcutta High Court · AIR 1926 Cal 179 : 90 Ind. Cas. 480
High Courts30 Apr 1925
Hem Chandra Kundu and Others Vs Jnanendra Chandra Kundu and Others
Calcutta High Court · AIR 1926 Cal 116 : 90 Ind. Cas. 624
High Courts30 Apr 1925
Prasanna Kumar Datta Vs Kedarnath Samanta
Calcutta High Court · 90 Ind. Cas. 497
High Courts29 Apr 1925
Eseruddi Howaldar and Others Vs Otaruddi Akon and Others
Calcutta High Court · AIR 1925 Cal 1234
Criminal Procedure Code, 1898 (CrPC) — Section 145