COURT ARCHIVE

Calcutta High Court judgments, 1925

670 judgments · page 19 of 34

High Courts15 May 1925

Emperor Vs Mohit Kumar Mukerjee

Calcutta High Court · AIR 1926 Cal 89 : (1925) ILR (Cal) 881

Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 120B, 471Provincial Insolvency Act, 1920 — Section 36

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High Courts15 May 1925

Emperor Vs Mohit Kumar Mukerjee and Others

Calcutta High Court · 91 Ind. Cas. 993

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High Courts14 May 1925

Santosh Kumar Roy and Others Vs Rakhal Chandra Hazra and Others

Calcutta High Court · AIR 1927 Cal 174 : 94 Ind. Cas. 740

Bengal Tenancy Act, 1885 — Section 50(2)

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High Courts13 May 1925

Bibi Jabeda Khatun and Another Vs Syed Mahommad Mozaffar Ali Musani and Others

Calcutta High Court · 90 Ind. Cas. 781

Limitation Act, 1963 — Article 134, 10

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High Courts13 May 1925

Sir Wasif Ali Mirza, Nawab Bahadur of Murshidabad Vs Saradindu Narain Rai and Others

Calcutta High Court · AIR 1925 Cal 953

Estates Partition Act, 1897 — Section 119

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High Courts13 May 1925

Jabeda Khatun and Another Vs Mohommad Mozaffar Ali Musani and Others

Calcutta High Court · AIR 1926 Cal 322

Limitation Act, 1963 — Article 134, 10

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High Courts13 May 1925

Nagendra Nath Roy and Others Vs Jugal Kishore Roy and Others

Calcutta High Court · AIR 1925 Cal 1097 : 90 Ind. Cas. 281

Contract Act, 1872 — Section 69

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High Courts13 May 1925

W.R.T. Forbes Vs Mahammad Ali Haidar Khan and Another

Calcutta High Court · AIR 1925 Cal 1246 : 90 Ind. Cas. 308

Criminal Procedure Code, 1898 (CrPC) — Section 438

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High Courts12 May 1925

G.L. Sitaram Vs R.M. Redden

Calcutta High Court · AIR 1926 Cal 529 : 91 Ind. Cas. 760

Provincial Insolvency Act, 1920 — Section 41

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High Courts12 May 1925

Matta Majhi Vs Gopi Nath Karmakar and Others

Calcutta High Court · AIR 1926 Cal 353

Bengal Tenancy Act, 1885 — Section 105

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High Courts12 May 1925

Nrisinha Charan Nandi Choudhuri Vs Batasi Dashi

Calcutta High Court · AIR 1926 Cal 106 : 90 Ind. Cas. 602

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1

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High Courts12 May 1925

Gour Routh Vs Digamber Giri and Others

Calcutta High Court · AIR 1926 Cal 790 : 96 Ind. Cas. 669

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High Courts11 May 1925

Hem Chandra Sen and Others Vs Girish Chandra Saha and Others Arjun Dhupi and Others Vs Hem Chandra Sen and Others

Calcutta High Court · AIR 1926 Cal 710 : 92 Ind. Cas. 107

Bengal Tenancy Act, 1885 — Section 50

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High Courts11 May 1925

Chengtu Sarkar Vs Jaheruddin Mondal and Another

Calcutta High Court · 91 Ind. Cas. 669

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High Courts11 May 1925

Manmatha Nath Choudhury Vs Choudhury Jamini Nath Mallik Represented By his Manager Nirapada Chatterji

Calcutta High Court · AIR 1926 Cal 246 : 90 Ind. Cas. 768

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8

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High Courts08 May 1925

Hari Barman Vs Khatijan and Others

Calcutta High Court · AIR 1926 Cal 348

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High Courts08 May 1925

Andoru Akanda and Others Vs Nasir Akanda and Others

Calcutta High Court · 90 Ind. Cas. 1010

Bengal Alluvion and Diluvion Regulations, 1825 — Section 1

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High Courts08 May 1925

Biswambhar Das Boral Vs Amiruddin Mondal

Calcutta High Court · 89 Ind. Cas. 298

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High Courts06 May 1925

Becharam Choudhuri and Others Vs Purna Chandra Chatterji and Others

Calcutta High Court · AIR 1925 Cal 845

Bengal Tenancy Act, 1885 — Section 105, 109, 7

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High Courts06 May 1925

Becharam Choudhuri and Others Vs Puran Chandra Chatterji and Others

Calcutta High Court · 88 Ind. Cas. 637

Bengal Tenancy Act, 1885 — Section 105

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