CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1925

COURT ARCHIVE

Calcutta High Court judgments, 1925

670 judgments · page 17 of 34

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts04 Jun 1925

Radha Nath Dutta and Others Vs Chandra Kumar Dutt and Others

Calcutta High Court · AIR 1926 Cal 523 : 91 Ind. Cas. 718

Bengal Alluvial Land Settlement Act, 1858 — Section 2Bengal Alluvion (Amendment) Act, 1868 — Section 3Bengal Alluvion and Diluvion Act, 1847 — Section 6
Read judgment
High Courts01 Jun 1925

The Secretary of State for India in Council and Khagendra Nanda Asram Shebait of Sree Sree Iswar Brindaban Chandra Jew Thakur Vs Nemai Chand Mukherjee and Others

Calcutta High Court · 91 Ind. Cas. 752

Read judgment
High Courts01 Jun 1925

Madhusudan Chakravarti and Others Vs Satish Chandra Nag and Others

Calcutta High Court · AIR 1926 Cal 512 : 91 Ind. Cas. 620

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1(3), 96
Read judgment
High Courts01 Jun 1925

Maniraddi Molla Vs Ambica Charan Karmakar and Another

Calcutta High Court · AIR 1926 Cal 734 : 91 Ind. Cas. 668

Bengal Tenancy Act, 1885 — Section 85(1)
Read judgment
High Courts01 Jun 1925

Surendra Nath Das Gupta and Another Vs Satyendra Nath Bhattacharjya and Others

Calcutta High Court · AIR 1926 Cal 985 : 92 Ind. Cas. 544

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
Read judgment
High Courts29 May 1925

Port Canning and Land Improvement Company Ltd. Vs Achhiruddi Mollah and Others

Calcutta High Court · AIR 1926 Cal 693

Bengal Tenancy Act, 1885 — Section 46
Read judgment
High Courts29 May 1925

The Port Canning and Land Improvement Company Limited Vs Heirs of Late Bahir Molla and Others

Calcutta High Court · 92 Ind. Cas. 37

Bengal Tenancy Act, 1885 — Section 46Limitation Act, 1963 — Section 14
Read judgment
High Courts29 May 1925

Ramesh Chandra Guha Bahadur and Others Vs Dinesh Chandra Guha and Others

Calcutta High Court · AIR 1925 Cal 1010 : 90 Ind. Cas. 512

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
Read judgment
High Courts29 May 1925

Sourab Bibi and Others Vs Abbas Ali Biswas and Others

Calcutta High Court · 91 Ind. Cas. 725

Read judgment
High Courts29 May 1925

Sudhir Chandra Dass Vs Srimati Indumati Chowdhurani and others

Calcutta High Court · (1925) 05 CAL CK 0006

Read judgment
High Courts28 May 1925

Chandra Kumar Sen Vs Srimati Mathuriya Debya

Calcutta High Court · 90 Ind. Cas. 529

Criminal Procedure Code, 1898 (CrPC) — Section 476, 476(1)Penal Code, 1860 (IPC) — Section 209, 466
Read judgment
High Courts28 May 1925

Rajani Kanta Biswas and Others Vs Panchanon Mondal and Others

Calcutta High Court · 90 Ind. Cas. 793

Read judgment
High Courts28 May 1925

Birendra Nath Basu Thakur and Another Vs Basanta Kumar Basu Thakur and Others

Calcutta High Court · 91 Ind. Cas. 624

Contract Act, 1872 — Section 23Registration Act, 1908 — Section 77
Read judgment
High Courts28 May 1925

Bejoy Singh Hazari Vs Mathuriya Debya

Calcutta High Court · AIR 1925 Cal 1182

Criminal Procedure Code, 1898 (CrPC) — Section 476
Read judgment
High Courts28 May 1925

Chunder Kumar Sen Vs Mathuriya Debya

Calcutta High Court · AIR 1925 Cal 1228

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209
Read judgment
High Courts28 May 1925

Kajani Kanta Biswas and Others Vs Panchanon Mondal and Others

Calcutta High Court · 90 Ind. Cas. 792

Read judgment
High Courts28 May 1925

Chandra Kumar Sen Vs Mathuria Debya

Calcutta High Court · (1925) ILR (Cal) 1009

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 209, 466
Read judgment
High Courts27 May 1925

Srimati Jasoda Sundari Choudhurani alias Provabati Choudhurani Vs Lal Mohan Basu and Others

Calcutta High Court · 91 Ind. Cas. 681

Read judgment
High Courts27 May 1925

Nagendranath Addy and Another Vs Commissioner of the Presidency Division and Others

Calcutta High Court · AIR 1926 Cal 1016

Read judgment
High Courts27 May 1925

Nagendra Nath Addy and Another Vs The Commissioner of the Presidency Division and Others

Calcutta High Court · 91 Ind. Cas. 722

Read judgment
Previous1…1516171819…34Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions