High Courts16 Jun 1925
Damodar Poddar and Another Vs Jadunath Dutt and Others
Calcutta High Court · 91 Ind. Cas. 449
Evidence Act, 1872 — Section 32(2)
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 15 of 34
High Courts16 Jun 1925
The Firm of Ram Prosad Ram Kissen Agarwalla, Ram Prosad Poddar Vs Haro Kumar Basak and Others
Calcutta High Court · AIR 1926 Cal 1017 : 92 Ind. Cas. 298
Civil Procedure Code, 1908 (CPC) — Section 2(2)(d)
High Courts16 Jun 1925
Sukhdeodas Ram Prosad Vs Jaintilal Jamunadas and Another
Calcutta High Court · AIR 1926 Cal 697 : 92 Ind. Cas. 392
High Courts15 Jun 1925
Bidyadhar Bachar and Others Vs Manindra Nath Das and Others
Calcutta High Court · AIR 1925 Cal 1076
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Jun 1925
Gora Chand Haldar and Another Vs Prafulla Kumar Roy and Others
Calcutta High Court · AIR 1925 Cal 907
High Courts15 Jun 1925
Chandra Kumar Guha Vs Elahi Buksha and Others
Calcutta High Court · 92 Ind. Cas. 616
High Courts12 Jun 1925
Makhan Mapa Vs Monindra Nath Bose and Others
Calcutta High Court · AIR 1925 Cal 1260
High Courts12 Jun 1925
Thakurdin Tewari Vs Mahammad Ibrahim
Calcutta High Court · 91 Ind. Cas. 178
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Jun 1925
Jnanendra Nath Biswas and Another Vs Jogendra Nath Pal and Others
Calcutta High Court · AIR 1926 Cal 772 : 91 Ind. Cas. 191
Limitation Act, 1963 — Section 18
High Courts12 Jun 1925
Rahimuddi Meaji Vs Srimati Amina Bibi alias Kali Bibi
Calcutta High Court · AIR 1926 Cal 662 : 94 Ind. Cas. 920
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Jun 1925
Kissen Gopal Bogree Vs L.J. Bavin
Calcutta High Court · 89 Ind. Cas. 735
Transfer of Property Act, 1882 — Section 130
High Courts12 Jun 1925
Kisen Gopal Bogree Vs L.J. Bavin
Calcutta High Court · AIR 1926 Cal 447
Transfer of Property Act, 1882 — Section 130
High Courts11 Jun 1925
Arpin Khan and Others Vs Chandi Charan Guha and Others
Calcutta High Court · AIR 1926 Cal 950 : 95 Ind. Cas. 252
Bengal Tenancy Act, 1885 — Section 11
High Courts11 Jun 1925
Nitai Pada Das and Others Vs Sarat Kumari Dasi and Another
Calcutta High Court · AIR 1927 Cal 96
High Courts11 Jun 1925
Sailabala Deb and Others Vs Baikuntha Nath Ghose and Others
Calcutta High Court · 91 Ind. Cas. 186
High Courts11 Jun 1925
In Re: Bhagat Bros. Ltd.
Calcutta High Court · AIR 1925 Cal 809
Companies Act, 1956 — Section 209, 209(2)
High Courts11 Jun 1925
Dwarka Nath Dutta Vs Chandra Mohun Roy and Others
Calcutta High Court · 91 Ind. Cas. 642
High Courts11 Jun 1925
Brojo Dhabal and Others Vs Prem Chand Kundu
Calcutta High Court · 91 Ind. Cas. 726
Bengal Tenancy Act, 1885 — Section 72Evidence Act, 1872 — Section 116
High Courts10 Jun 1925
Mahim Chandra Dey Vs Ramdayal Dutta and Others
Calcutta High Court · AIR 1926 Cal 170 : 91 Ind. Cas. 757
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17
High Courts10 Jun 1925
Abdul Karim and Others Vs Chhale Ahamed and Others
Calcutta High Court · 91 Ind. Cas. 688