High Courts29 Jun 1925
John Batt and Co. (London), Ltd. Vs Kanoolal and Co.
Calcutta High Court · AIR 1926 Cal 938 : 95 Ind. Cas. 21
Arbitration Act, 1899 — Section 4(b)
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 13 of 34
High Courts29 Jun 1925
Kumar Birendra Nath Roy Bahadur Vs Anadi Prasanna Dutta
Calcutta High Court · 91 Ind. Cas. 416
High Courts29 Jun 1925
Abdul Wahed Khan and Another Vs Srimati Tamijannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 679 : 92 Ind. Cas. 905
High Courts26 Jun 1925
Jadunath Guha Ray and Others Vs Abdul Hajee and Others
Calcutta High Court · 91 Ind. Cas. 459
Bengal Tenancy Act, 1885 — Section 67
High Courts25 Jun 1925
Ekabbar Ali Sha Pagal Panthi Fakir Vs Sheikh Alim and Others
Calcutta High Court · AIR 1926 Cal 696
High Courts25 Jun 1925
Mir Azizar Rahaman alias Syed Azizar Rahaman Vs Ram Chandra Poddar and Others
Calcutta High Court · 91 Ind. Cas. 461
Limitation Act, 1963 — Section 19
High Courts25 Jun 1925
Azizur Rahaman Vs Ram Chandra Poddar and Others
Calcutta High Court · AIR 1926 Cal 686
Limitation Act, 1963 — Section 19
High Courts24 Jun 1925
Ananda Chandra Kacharu Vs Barada Kanta Dey and Others
Calcutta High Court · AIR 1926 Cal 177 : 90 Ind. Cas. 509
High Courts24 Jun 1925
Baikuntha Nath De and Others Vs Shaik Hari and Another
Calcutta High Court · AIR 1926 Cal 592 : 92 Ind. Cas. 899
High Courts24 Jun 1925
Monohar Mukherjee Vs Suresh Chandra Mukherjee and Others
Calcutta High Court · 91 Ind. Cas. 423
High Courts24 Jun 1925
Durga Prosad Lahiri Choudhuri and Others Vs Ratan Mahommed Sarkar
Calcutta High Court · 92 Ind. Cas. 897
High Courts24 Jun 1925
Syed Faizuddin Ali and Another Vs Mirza Iyahiya Siraji and Another
Calcutta High Court · AIR 1926 Cal 583 : 91 Ind. Cas. 352
Religious Endowments Act, 1863 — Section 14
High Courts24 Jun 1925
Bhagirathi Chowdhury and Others Vs Emperor
Calcutta High Court · 92 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts24 Jun 1925
Isharani Nirupoma Devi Vs Victor Nitendra Narain
Calcutta High Court · AIR 1926 Cal 871 : 96 Ind. Cas. 598
High Courts24 Jun 1925
Bashirulla Bhuiya and Others Vs Meajan and Others
Calcutta High Court · AIR 1926 Cal 690 : 92 Ind. Cas. 593
High Courts23 Jun 1925
Raja Rishi Kesh (Rishi Case in Vakalatnamah) Law Vs Sons and Heirs of Shamsher Kahn and Others
Calcutta High Court · AIR 1926 Cal 736 : 92 Ind. Cas. 48
Cess Act, 1880 — Section 52
High Courts23 Jun 1925Dismissed
Bengal-Nagpur Railway Company, Ltd. Vs Co-Operative Hindusthan Bank, Ltd.
Calcutta High Court · (1925) 06 CAL CK 0069
High Courts23 Jun 1925
Bhabadeb Chatterjee Vs Bhusan Chandra Mukherjee and Another
Calcutta High Court · 91 Ind. Cas. 712
Limitation Act, 1963 — Section 26