High Courts08 Jul 1925
Jagadish Chandra Mukerji Vs Rasik Mandal and Others
Calcutta High Court · AIR 1926 Cal 666 : 96 Ind. Cas. 753
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 12 of 34
High Courts08 Jul 1925
Joynal Karikar Vs Mulluk Chand Mullick
Calcutta High Court · AIR 1926 Cal 509 : 91 Ind. Cas. 287
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts07 Jul 1925
Abdul (Bari) Mallick and Another Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 157
Criminal Procedure Code, 1898 (CrPC) — Section 326Penal Code, 1860 (IPC) — Section 304
High Courts07 Jul 1925
D.D. Barbar Vs I.W.C. Dabenham and. Another
Calcutta High Court · AIR 1926 Cal 469
Calcutta Rent Act, 1920 — Section 2(e)
High Courts07 Jul 1925
D.D. Barbar Vs I.W.C. Debenham and Another
Calcutta High Court · 90 Ind. Cas. 4
Calcutta Rent Act, 1920 — Section 2(e)
High Courts07 Jul 1925
Maharani Dassi Vs Commissioner of Police
Calcutta High Court · 91 Ind. Cas. 895
High Courts07 Jul 1925
Abdul (Bari) Mallick and Another Vs Emperor
Calcutta High Court · 92 Ind. Cas. 887
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts06 Jul 1925
Kanai Lal Ghosh and Others Vs Basanta Behari Sen
Calcutta High Court · 90 Ind. Cas. 451
Bengal Tenancy Act, 1885 — Section 11Transfer of Property Act, 1882 — Section 10
High Courts03 Jul 1925
Susil Chandra Guha and Another Vs Gouri Sundari Devi and Others
Calcutta High Court · AIR 1926 Cal 1015
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts03 Jul 1925
Srijut Manohar Das Mahanta Vs Brojendra Lal Das and Others
Calcutta High Court · AIR 1926 Cal 552 : 91 Ind. Cas. 411
Bengal Land Revenue Sales Act, 1859 — Section 58
High Courts03 Jul 1925
Ram Kumar Das Vs Haranarain Das alias Dinabandhi Das and Others
Calcutta High Court · AIR 1926 Cal 727 : 92 Ind. Cas. 104
Cess Act, 1880 — Section 95Evidence Act, 1872 — Section 13
High Courts03 Jul 1925
Sushil Chandra Guha and Another Vs Gouri Sundari Devi
Calcutta High Court · 92 Ind. Cas. 946
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts30 Jun 1925
Mohendra Nath Roy and Others Vs Nabadwip Chandra Nandy and Others
Calcutta High Court · AIR 1927 Cal 97 : 94 Ind. Cas. 5
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jun 1925
Mt. Anupama Debi Vs Gurudas Chatterji
Calcutta High Court · AIR 1931 Cal 246
English Bankruptcy Act, 1890 — Section 1Presidency Towns Insolvency Act, 1909 — Section 12)1)(c), 9(e)
High Courts30 Jun 1925
Anupama Debi Vs Gurudas Chatterji
Calcutta High Court · 131 Ind. Cas. 590
Presidency Towns Insolvency Act, 1909 — Section 12(1)(C), 9(e)
High Courts30 Jun 1925
Nawab Nuzhat-Ud-Dowla and Others Vs Beni Madhab and Others
Calcutta High Court · 96 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 15, 47
High Courts29 Jun 1925
In Re: Reference under Section 113 read with Order 46, Rule 1, Civil P.C.
Calcutta High Court · AIR 1925 Cal 906
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6(3), Order 41 Rule 1
High Courts29 Jun 1925
Chaudhuri Upendra Nandan Das Mahapatra and Another Vs Umai Set and Others
Calcutta High Court · AIR 1926 Cal 1180
Bengal Tenancy Act, 1885 — Section 105
High Courts29 Jun 1925
Chaudhury Upendranandan Das Mahapatra and Another Vs Umai Set and Others
Calcutta High Court · 97 Ind. Cas. 702
High Courts29 Jun 1925
Nabin Chandra Dhar and Others Vs Abdul Gofur and Others
Calcutta High Court · AIR 1926 Cal 596 : 91 Ind. Cas. 436
Specific Relief Act, 1877 — Section 19