High Courts14 Jul 1925
Pitambarnath and Others Vs Bhairab Chandra Sinha and Others
Calcutta High Court · 91 Ind. Cas. 878
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 11 of 34
High Courts13 Jul 1925
Khemkarandas Khemka Vs Huribux Fatehpunia
Calcutta High Court · AIR 1925 Cal 1215
High Courts11 Jul 1925
Sailabala Deb and Others Vs Baikuntha Nath Ghose and Others
Calcutta High Court · AIR 1926 Cal 486
High Courts10 Jul 1925
Dhana Mohammed and Another Vs Nastulla Molla and Another
Calcutta High Court · 92 Ind. Cas. 948
Transfer of Property Act, 1882 — Section 59
High Courts10 Jul 1925
(Sheikh) Khairat Ali and Others Vs Wahed Ali
Calcutta High Court · AIR 1928 Cal 241a
High Courts10 Jul 1925
E.J. Judah and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 464
Penal Code, 1860 (IPC) — Section 380
High Courts10 Jul 1925
E.J. Judah and Others Vs Emperor
Calcutta High Court · 90 Ind. Cas. 289
Contract Act, 1872 — Section 170Penal Code, 1860 (IPC) — Section 378, 380
High Courts10 Jul 1925
W. and T. Avery, Ld. Vs Kessoram Podder
Calcutta High Court · 92 Ind. Cas. 1001
Calcutta Rent Act, 1920 — Section 2(f)(i)
High Courts09 Jul 1925
Samserali Hazi Vs Emperor
Calcutta High Court · AIR 1926 Cal 563 : 94 Ind. Cas. 736
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts09 Jul 1925
Chundy Churn Law Vs Balaram Gope and Others
Calcutta High Court · 91 Ind. Cas. 763
High Courts09 Jul 1925
Nepaldas Mukherjee Vs Probhas Chandra Mukherjee and Others
Calcutta High Court · 90 Ind. Cas. 499
High Courts09 Jul 1925
Siteswar Roy and Another Vs Tepua Barman and Others
Calcutta High Court · AIR 1926 Cal 589 : 92 Ind. Cas. 908
High Courts08 Jul 1925
Srimati Sarat Kamini Dasi Vs Nagendra Nath Pal
Calcutta High Court · AIR 1926 Cal 65 : 89 Ind. Cas. 1000
Limitation Act, 1963 — Article 109
High Courts08 Jul 1925
Prafulla Kamini Roy Vs Bhabani Nath Roy
Calcutta High Court · (1925) ILR (Cal) 1018
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts08 Jul 1925
Bangshi Badan Haldar Vs Ratan Ijardar and Others
Calcutta High Court · 92 Ind. Cas. 961
Bengal Tenancy Act, 1885 — Section 49(6)
High Courts08 Jul 1925
Pecha Mandal and Batu Rajbanshi by his Mother and next Friend Dubia Bewa Vs Bhairabendra Narayana Roy and Others
Calcutta High Court · AIR 1926 Cal 541 : 91 Ind. Cas. 846
High Courts08 Jul 1925
Prafulla Kamini Roy wondow of Taranath Roy Vs Bhabani Nath Roy and Others
Calcutta High Court · 91 Ind. Cas. 897
High Courts08 Jul 1925
Kabatulla and Others Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 1241
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 395
High Courts08 Jul 1925
Ahmed Ali and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 224 : 90 Ind. Cas. 534
Penal Code, 1860 (IPC) — Section 109, 193, 463, 467
High Courts08 Jul 1925
Kabatulla and Others Vs Emperor
Calcutta High Court · 90 Ind. Cas. 542
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 395