High Courts29 Jul 1925
Nirmal Chandra De Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 265
Arms Act, 1959 — Section 19(f), 22Penal Code, 1860 (IPC) — Section 116, 120B
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 9 of 34
High Courts29 Jul 1925
Taraprosad Saw Vs Madhu Sudan Giri and Others
Calcutta High Court · AIR 1926 Cal 283 : 91 Ind. Cas. 12
High Courts29 Jul 1925
Binod Kumar Ray Chaudhury and Others Vs Ram Kishore Mistry and Others
Calcutta High Court · 91 Ind. Cas. 686
High Courts28 Jul 1925
Taramonee Choudhurani and Others Vs Sheikh Elim and Others
Calcutta High Court · AIR 1926 Cal 582 : 92 Ind. Cas. 714
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Jul 1925
Surman Shaikh Kazi Vs Nafar Chandra Pal Choudhury
Calcutta High Court · AIR 1926 Cal 517 : 91 Ind. Cas. 748
High Courts28 Jul 1925
Sripati Dutta and Others Vs Bibhuti Bhusan Dutta and Others
Calcutta High Court · AIR 1926 Cal 593
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
High Courts27 Jul 1925
Jagat Chandra Bhattacharyya and Others Vs Gunny Hajee Ahmed
Calcutta High Court · AIR 1926 Cal 271 : 91 Ind. Cas. 824
High Courts23 Jul 1925
Rafat Sheik and Others Vs Sachindra Kumar Lahiri and Others
Calcutta High Court · AIR 1926 Cal 559 : 91 Ind. Cas. 761
High Courts23 Jul 1925
Thomas James Henry Arnup Vs Kedar Nath Ghosh
Calcutta High Court · AIR 1925 Cal 1017
Penal Code, 1860 (IPC) — Section 323
High Courts23 Jul 1925
Rajendra Nath Chatterjee and Others Vs Moheshata Debi and Others
Calcutta High Court · AIR 1926 Cal 533 : 91 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 22
High Courts22 Jul 1925
Sachindra Lal Mitter Vs Panchanon Mitter and Others
Calcutta High Court · AIR 1926 Cal 604 : 94 Ind. Cas. 871
Civil Procedure Code, 1908 (CPC) — Section 94
High Courts22 Jul 1925
Nawabzadi Mehar Bono Khanum and Others Vs The Secretary of State
Calcutta High Court · AIR 1925 Cal 929
Income Tax Act, 1922 — Section 66(2)
High Courts22 Jul 1925
Shaikh Garib Haji Vs Muchiram Shau and Another
Calcutta High Court · AIR 1925 Cal 1020
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379
High Courts22 Jul 1925Dismissed
Jagan Mohan Sarkar Vs Brojendra Kumar Chakrabartl
Calcutta High Court · (1925) 07 CAL CK 0050
High Courts22 Jul 1925
Kailash Chandra Mitra Vs Brojendra K. Chakravarti and Others
Calcutta High Court · AIR 1925 Cal 1056
Contract Act, 1872 — Section 43, 48
High Courts22 Jul 1925
Kailash Chandra Mitra Vs Brojendra Kumar Chakravarti and Another
Calcutta High Court · 90 Ind. Cas. 211
Contract Act, 1872 — Section 43
High Courts22 Jul 1925
Sasi Bhusan Mallick and Others Vs Sadananda Mallick and Another
Calcutta High Court · AIR 1926 Cal 991 : 92 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1925
Nawabzadi Mehar Bano Khanum Vs Commissioner of Income Tax
Calcutta High Court · (1925) 07 CAL CK 0004
High Courts21 Jul 1925
Jogesh Chandra Banerjee and Another Vs Hayder Ali and Others
Calcutta High Court · AIR 1927 Cal 237